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ITAT Kolkata Bench

22,285 judgments

SYAMA PRASAD MOOKERJEE PORT,KOLKATA vs DCIT, CIR. 34, KOLKATA

ITA 1411/KOL/2023[2018-19]Status: Disposed8/4/2024AY 2018-19

SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)

APEEJAY SURRENDRA PARK HOTELS LTD.,KOLKATA vs D.C.I.T., CIRCLE - 8(1), KOLKATA, KOLKATA

ITA 109/KOL/2023[2015-2016]Status: Disposed8/4/2024AY 2015-2016

SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)

APEEJAY SURRENDRA PARK HOTELS LTD.,KOLKATA vs D.C.I.T., CIRCLE - 8(1), KOLKATA, KOLKATA

ITA 108/KOL/2023[2014-2015]Status: Disposed8/4/2024AY 2014-2015

SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)

M/S. SWAVIMAN SERVICES PVT. LTD.,HOWRAH vs I.T.O., WARD - 12(2), KOLKATA, KOLKATA

ITA 773/KOL/2022[2014-2015]Status: Disposed8/4/2024AY 2014-2015

SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)

M/S. TEGA INDUSTRIES LIMITED,KOLKATA vs D.C.I.T., CIRCLE-11(1), KOLKATA, KOLKATA

ITA 539/KOL/2022[2018-2019]Status: Disposed8/4/2024AY 2018-2019

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)

SAHAL FOOD PRODUCTS PVT. LTD., ,KOLKATA vs DCIT, CIRCLE - 2(2) , KOLKATA

ITA 2621/KOL/2018[2012-13]Status: Disposed8/4/2024AY 2012-13

Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)

SHRI RAGHVENDRA MOHTA,KOLKATA vs ACIT, CIRCLE - 36, KOLKATA, KOLKATA

ITA 2416/KOL/2017[2014-15]Status: Disposed8/4/2024AY 2014-15

SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

BHABANI SHANKER SINGH,BURDWAN vs ITO, WARD-1(4), ASANSOL

ITA 62/KOL/2024[2018-19]Status: Disposed5/4/2024AY 2018-19

Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)

BABLU DEBNATH,COOCHBEHAR vs NFAC, DELHI

ITA 57/KOL/2024[2017-18]Status: Disposed5/4/2024AY 2017-18

Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)

DCIT,CIRCLE-43,KOLKATA, KOLKATA vs VIJAY SAREE HOUSE, KOLKATA

ITA 903/KOL/2023[2014-15]Status: Disposed5/4/2024AY 2014-15

Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)

M/S. COSMIC FERRO ALLOYS LIMITED. ,KOLKATA vs DCIT,CIR-3, KOLKATA, KOLKATA

ITA 637/KOL/2023[2016-17]Status: Disposed5/4/2024AY 2016-17

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos.635, 636 & 637/Kol/2023 Assessment Years: 2012-13, 2014-15 & 2016-17 M/s Cosmic Ferro Alloys Limited (PAN: AACCC 1730 C) Vs. DCIT, Circle-3(1), Kolkata Appellant / ) अपीलाथ ( Respondent /(!"यथ ) Date of Hearing / सुनवाई क% त'थ 13.12.2023 Date of Pronouncement/ आदेश उ*घोषणा क% त'थ 05.04.2024 For the Appellant/ नधा0रती क% ओर से Shri Sunil Surana, A.R For the Respondent/ राजव क% ओर से Shri S. Dutta, CITDR ORD

M/S. COSMIC FERRO ALLOYS LIMITED. ,KOLKATA vs DCIT,CIR-3, KOLKATA, KOLKATA

ITA 636/KOL/2023[2014-15]Status: Disposed5/4/2024AY 2014-15

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos.635, 636 & 637/Kol/2023 Assessment Years: 2012-13, 2014-15 & 2016-17 M/s Cosmic Ferro Alloys Limited (PAN: AACCC 1730 C) Vs. DCIT, Circle-3(1), Kolkata Appellant / ) अपीलाथ ( Respondent /(!"यथ ) Date of Hearing / सुनवाई क% त'थ 13.12.2023 Date of Pronouncement/ आदेश उ*घोषणा क% त'थ 05.04.2024 For the Appellant/ नधा0रती क% ओर से Shri Sunil Surana, A.R For the Respondent/ राजव क% ओर से Shri S. Dutta, CITDR ORD

M/S. COSMIC FERRO ALLOYS LIMITED. ,KOLKATA vs DCIT, CIR-3(1), KOLKATA. , KOLKATA

ITA 635/KOL/2023[2012-13]Status: Disposed5/4/2024AY 2012-13

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos.635, 636 & 637/Kol/2023 Assessment Years: 2012-13, 2014-15 & 2016-17 M/s Cosmic Ferro Alloys Limited (PAN: AACCC 1730 C) Vs. DCIT, Circle-3(1), Kolkata Appellant / ) अपीलाथ ( Respondent /(!"यथ ) Date of Hearing / सुनवाई क% त'थ 13.12.2023 Date of Pronouncement/ आदेश उ*घोषणा क% त'थ 05.04.2024 For the Appellant/ नधा0रती क% ओर से Shri Sunil Surana, A.R For the Respondent/ राजव क% ओर से Shri S. Dutta, CITDR ORD

GLOSTER LTD(FORMERLY KNOWN AS KETTLEWELL BULLEN & CO. LTD,KOLKATA vs PCIT-2, KOLKATA

ITA 519/KOL/2023[2018-19]Status: Disposed5/4/2024AY 2018-19

SHRI RAJPAL YADAV (Vice President), SHRI GIRISH AGRAWAL (Accountant Member)

AMBEREEN ISLAM. ,KOLKATA vs ACIT, CIR- 40, KOLKATA. , KOLKATA

ITA 1222/KOL/2023[2014-15]Status: Disposed5/4/2024AY 2014-15

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

AMBEREEN ISLAM,KOLKATA vs ACIT, CIR-40, KOLKATA. , KOLKATA

ITA 1221/KOL/2023[2012-13]Status: Disposed5/4/2024AY 2012-13

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

GE HEALTHCARE FINLAND OY(FORMERLY KNOWN AS INSTRUMENTARIUM CORPORATION LTD,BANGALORE vs DY. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION -1(1), KOLKATA

ITA 311/KOL/2021[2007-08]Status: Disposed5/4/2024AY 2007-08

Shri Rajpal Yadav (Vice President), Shri Girish Agrawal, Accountant Member] I.T.A. Nos.310&311/Kol/2021 Assessment Years: 2005-06 & 2007-08 GE Healthcare Finland Oy (formerly known as Instrumentarium Corporation Ltd.) (PAN:AADCG1535E) Vs. DCIT(International Taxation)-1(1), Kolkata Appellant / ) अपीलाथȸ ( Respondent / Ĥ×यथȸ Date of Hearing / सुनवाई कȧ Ǔतͬथ 01.04.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 05.04.2024 For the Appellant/ Ǔनधा[ǐरतीकȧ ओर से Shri Sachit Jolly and Himani Seth,

GE HEALTHCARE FINLAND OY(FORMERLY KNOWN AS INSTRUMENTARIUM CORPORATION LTD,BANGALORE vs DY. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION -1(1), KOLKATA

ITA 310/KOL/2021[2005-06]Status: Disposed5/4/2024AY 2005-06

Shri Rajpal Yadav (Vice President), Shri Girish Agrawal, Accountant Member] I.T.A. Nos.310&311/Kol/2021 Assessment Years: 2005-06 & 2007-08 GE Healthcare Finland Oy (formerly known as Instrumentarium Corporation Ltd.) (PAN:AADCG1535E) Vs. DCIT(International Taxation)-1(1), Kolkata Appellant / ) अपीलाथȸ ( Respondent / Ĥ×यथȸ Date of Hearing / सुनवाई कȧ Ǔतͬथ 01.04.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 05.04.2024 For the Appellant/ Ǔनधा[ǐरतीकȧ ओर से Shri Sachit Jolly and Himani Seth,

I.T.O.WARD-37(4), KOLKATA vs SMT. SUNITA SHARMA, LEGAL HEIR OF SHRI SHYAM SUNDER SHARMA(DISEASED). , KOLKATA

ITA 1324/KOL/2019[2010-11]Status: Disposed5/4/2024AY 2010-11

Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)

M/S LA OPALA RG LTD.,KOLKATA vs WBG-C-(111)-1, KOLKATA

ITA 141/KOL/2024[2021-22]Status: Disposed4/4/2024AY 2021-22

Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)