MAA BIDDESWARI AGRO PRODUCTS PVT. LTD. ,DINAJPUR vs. ITO,WARD- 3(4), BALURGHAT, D. DINAJPUR. , DAKSHIN DINAJPUR

PDF · subscribers
ITA 932/KOL/2023Status: DisposedITAT Kolkata03 May 2024AY 2014-15Bench: Shri Rajesh Kumar (Accountant Member), Shri Son joy Sarma (Judicial Member)2 pages

In favour of the assessee: the assessee's appeal was allowed. From the AI summary of this appeal.

AI SummaryAllowed

What did the Tribunal hold?

The tribunal decided to issue a corrigendum to rectify errors in the cause title of the order. The corrected cause title will be reflected in the official records.

What were the facts?

The assessee, Maa Biddeswari Agro Products Pvt. Ltd., filed an appeal before the ITAT Kolkata. The ITAT issued a corrigendum to correct inadvertent mistakes found in the cause title of the original order.

What were the issues?

Correction of clerical errors in the cause title of an ITAT order.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “A” BENCH: KOLKATA

Before: Shri Rajesh Kumar& Shri Son joy Sarma]

CORRIGENDUM Per Rajesh Kumar, AM: By virtue of the application preferred by the assessee submitting that an inadvertent mistakes are found in page 1. The cause title has wrongly been typed. Hence this corrigendum is issued to modify the order accordingly. The impugned order is hereby corrected and the cause title shall be read as under:

Date of Hearing 13.03.2024 Date of Pronouncement 05.04.2024 For the Appellant - Shri Dilip Chatterji, Advocate.

Hence this corrigendum is issued to modify the order accordingly.

Sd/- Sd/- (Sonjoy Sarma /संजय शमा�) (Rajesh Kumar/राजेश कुमार) Judicial Member/�या�यक सद�य Accountant Member/लेखा सद�य Dated: 3rd May, 2024 SM, Sr. PS

Assessment Year: 2014-15 Maa Biddeswari Agro Products Pvt. Ltd.

Copy of the order forwarded to:

1.

Appellant- Maa Biddeswari Agro Products Pvt. Ltd., Vill-Par Patiram, P.O. Atrai, Balurghat, D-Dinajpur-733158 2. Respondent – ITO, Ward-3(4), Balurghat 3. Ld. CIT(A)-NFAC, Delhi 4. Ld. Pr. CIT- , Kolkata 5. DR, Kolkata Benches, Kolkata (sent through e-mail)

Recent GST High Court judgments

Search GST case law →