ITAT Kolkata Bench

INCOME TAX OFFICER, KOLKATA vs KAMLAPATI PROPERTIES PRIVATE LIMITED, KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

RAJ KUMAR AGARWAL HUF,KOLKATA vs ACIT, CIRCLE - 37, KOLKATA, KOLKATA

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

Y.G. CAPITAL LTD.,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, KOLKATA, KOLKATA

SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)

DCIT, CENTRAL CIRCLE-4(1), KOLKATA, INCOME TAX DEPARTMENT, KOLKATA vs PRERNA CHOPRA, KOLKATA

DCIT, CENTRAL CIRCLE - 4(1), KOLKATA, AAYAKAR BHAWAN POORVA vs GAURAV KUMAR CHOPRA, KOLKATA

DCIT CC-1(4), KOLKATA, KOLKATA vs MCK PGE PROJECT LLP, KOLKATA

DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs NAND KISHORE PANSARI, KOLKATA

DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs NAND KISHORE PANSARI, KOLKATA

DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs NAND KISHORE PANSARI, KOLKATA

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-32, KOLKATA, KOLKATA vs SHREEKRISHAN GOSWAMI, KOLKATA, WEST BENGAL

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

LAXMI CLOTHING PVT. LTD.,HOOGHLY vs ITO, WARD -9(1), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SANTI PADA NANDI ,BANKURA vs ACIT, CIR-3, BANKURA, BANKURA

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No. 639/KOL/2024 Assessment Year: 2015-16 Sasti Pada Nandi ………. Appellant Barjora, Bankura, Banashree Pally, Bankura-722202, West Bengal (PAN: ABOPN4100D) Vs. ACIT, Circle-3, Bankura ......... Respondent Appearances: Appellant represented by : N o n e Respondent represented by : Shri Ankur Goyal, JCIT, Sr. DR Date of concluding the hearing : December 18, 2024 Date of pronouncing the order : December 31, 2024 ORD

PRAKASH BHALOTIA,KOLKATA vs INCOME TAX OFFICER-ITO 44(3), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

TELTROY VINIMOY PVT LIMITED,KOLKATA vs PR.CIT-5 KOLKATA, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

VICKY PRASAD SHAW,HOWRAH vs ITO, WARD - 47(2),, KOLKATA

Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)

VICKY PRASAD SHAW,HOWRAH vs ITO, WARD - 47(2), KOLKATA

Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)

M/S. MANALI PROPERTIES & FINANCE PVT. LTD., ,KOLKATA vs DCIT, CIRCLE - 7(1), KOLKATA, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

M/S. MANALI PROPERTIES & FINANCE PVT. LTD.,,KOLKATA vs DCIT, CIRCLE - 7(1), KOLKATA, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

MANIK HALDER,BURDWAN vs A.C.I.T.,CIRCLE-1, DURGAPUR

Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)

INTER GLOBE FINANCE LIMITED,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CC-4(1), KOLKATA

Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)