ITAT Kolkata Bench
22,285 judgments
M/S. DATANET ECOMMERCE SERVICES PVT. LTD.,KOLKATA vs A.O., CPC, BENGALURU, BENGALURU
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.2011 & 2012/Kol/2024 Assessment Years: 2021-22 & 2022-23 Datanet Ecommerce Service Pvt. Ltd. (PAN: AABCD 4524 E) Vs. AO, CPC, Bengaluru Appellant / ) अपीलाथȸ ( Respondent / Ĥ×यथȸ Date of Hearing / सुनवाई कȧ Ǔतͬथ 12.12.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 31.12.2024 For the assessee / Ǔनधा[ǐरती कȧ ओर से Shri S Jhajharia, A.R For the revenue / राजèव कȧ ओर से Shri Vineet Kumar, Addl. CIT O
M/S. DATANET ECOMMERCE SERVICES PVT. LTD.,KOLKATA vs A.O., CPC, BENGALURU, BENGALURU
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.2011 & 2012/Kol/2024 Assessment Years: 2021-22 & 2022-23 Datanet Ecommerce Service Pvt. Ltd. (PAN: AABCD 4524 E) Vs. AO, CPC, Bengaluru Appellant / ) अपीलाथȸ ( Respondent / Ĥ×यथȸ Date of Hearing / सुनवाई कȧ Ǔतͬथ 12.12.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 31.12.2024 For the assessee / Ǔनधा[ǐरती कȧ ओर से Shri S Jhajharia, A.R For the revenue / राजèव कȧ ओर से Shri Vineet Kumar, Addl. CIT O
M/S. CROTON TRADING PVT. LTD.,KOLKATA vs A.O., CPC, BENGLURU, BANGALORE
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
BADAMTAM WELFARE TRUST,KOLKATA vs D.D.I.T., CPC, BENGALURU, BANGALORE
Shri Duvvuru RL Reddy (Vice President)
TIRIYOGI NARAYAN SINGH,KOLKATA vs A.C.I.T., CIRCLE - 29, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
TIRIYOGI NARAYAN SINGH,KOLKATA vs A.C.I.T., CIRCLE - 29, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
KAYDEE FOUNDATION,KOLKATA vs I.T.O., WARD - 1(2), EXEMPTION, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs BHAWANI ALUMINA PRODUCTS PVT. LTD., HOWRAH
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
INCOME TAX OFFICER, AAYAKAR BHAWAN, POORVA vs AMODINI VYAPAR PVT LTD, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. SALASAR HOLDINGS PVT. LTD. (SUCCESSOR TO GREENROSE COMMODITIES PVT. LTD.),KOLKATA vs I.T.O., WARD - 13(2), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
GV KACHREWAALE FOUNDATION,ANDAMAN vs CIT (EXMPTION), KOLKATA
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
GV KACHREWAALE FOUNDATION,ANDAMAN vs CIT (EXMPTION), KOLKATA
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
GERMINDA PRIVATE LIMITED,KOLKATA vs ITO, WARD-7(1), KOLKATA. , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
GAUTAM DAS,JALPAIGURI vs I.T.O., WARD - 1(1), JALPAIGURI, JALPAIGURI
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SONWDROP VINCOM PVT. LTD.,HOWRAH vs ITO, WARD - 10(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SNOWDROP VINCOM PVT. LTD.,HOWRAH vs ITO, WARD - 10(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SNOWDROP VINCOM PVT. LTD.,HOWRAH vs ITO, WARD - 10(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SNOWDROP VINCOM PVT. LTD.,HOWRAH vs ITO, WARD - 10(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SNOWDROP VINCOM PVT.,HOWRAH vs ITO, WARD - 10(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SNOWDROP VINCOM PVT. LTD.,HOWRAH vs I.T.O., WARD - 10(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)