ITAT Kolkata Bench
22,285 judgments
DCIT, CIRCLE-1, BURDWAN vs KULUT SAMABAY KRISHI UNNAYAN SAMITY LIMITED, BURDWAN
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
SAANVI DEVELOPERS & REALTORS PVT. LTD. ,KOLKATA vs ITO, WARD-1(3),KOL, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
CHITTARANJAN GHOSH,NADIA vs ITO, WARD-41(1),NADIA. , NADIA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DCIT CC-1(4), KOL, KOLKATA vs PARVATI RESOURCES PVT LTD , KOLKATA
DCIT CC-1(4), KOL, KOLKATA vs PRIMARC PROJECTS PVT LTD, KOLKATA
DCIT CC-1(4),KOLKATA, KOLKATA vs PARVATI RESOURCES PVT LTD, KOLKATA
DCIT CC-1(4),KOL, KOLKATA vs PS PRIMARC PROJECTS LLP, KOLKATA
GOBINDO CHATTERJI,KOLKATA vs ITO, WARD 50(3), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
CLORET INVESTMENTS PVT. LTD.,KOLKATA vs ITO, WARD 11(2), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
CLORET INVESTMENTS PVT. LTD.,KOLKATA vs ITO, WARD-11(2), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
WINNER TRADECOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(2), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
SHREE KRISHNA ENGINEERING,HOWRAH vs I.T.O., WARD - 47(7), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
NADIA DISTRICT CENTRAL CO-OPERATIVE BANK LTD.,NADIA vs I.T.O., WARD - 41(1), NADIA, NADIA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
MINU CHETTRI,SIKKIM vs I.T.O.,-WORD-26(1), KOLKATA
Shri Sanjay Garg (Judicial Member)
VERTEX DEVELOPERS,KOLKATA vs ITO, WARD-40(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
PRADIP KUMAR JAJODIA, HUF,KOLKATA vs ITO, WARD-44(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Manish Borad (Accountant Member)
ROBIN AGARWAL,SILIGURI vs I.T.O., WARD - 1(2), SILIGURI
Shri Sanjay Garg (Judicial Member)
PRADIP KUMAR JAJODIA, HUF,KOLKATA vs ITO, WARD-44(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Manish Borad (Accountant Member)
PRADIP KUMAR JAJODIA (HUF),KOLKATA vs ITO, WARD-44(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Manish Borad (Accountant Member)
ITO, KOLKATA vs KOLKATA RESERVE BANK EMPLOYEES COOPERATIVE SOCIETY LIMITED, KOKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
