ITAT Kolkata Bench
22,285 judgments
MANOJ KUMAR KAR, KOLKATA vs RANCHI HANDLOOM PVT LTD, RANCHI
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
N C SHAW AND CO BEVERAGES PRIVATE LIMITED,KOLKATA vs ADDL. COMMISSIONER OF INCOME TAX (TDS), RANGE-2, KOLKATA, KOLKATA
SRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
N C SHAW AND CO BEVERAGES PRIVATE LIMITED ,KOLKATA vs INCOME TAX OFFICER, TDS CIRCLE 2(2), KOLKATA, KOLKATA
SRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
DAFFODIL TOWER PRIVATE LIMITED,KOLKATA vs I.T.O., WARD - 7(1), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
PRITPAL SINGH BASAN,JHARKHAND vs COMMISSIONER OF INCOME TAX ( APPEAL), KOLKATA
SRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
PRITPAL SINGH BASAN,JAMSHEDPUR vs COMMISSIONER OF INCOME TAX - APPEALS, KOLKATA
SRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- V (I), KOLKATA vs BIRLA CORPORATION LIMITED, BIRLA BUILDING
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
SAVITRI DEVI AGRAWAL,KOLKATA vs ITO, WARD 63(4), KOLKATA
Shri Sanjay Garg (Judicial Member)
PITAMBER DEALCOM PVT. LTD.,KOLKATA vs ITO, WARD-12(2), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
ANINDITA SEN,HOWRAH vs ITO, WARD-47(6), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
MODELLA CARETAKER CENTRE,SILIGURI vs ACIT(OSD), WARD-2(1), SILIGURI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MODELLA CARETAKER CENTRE,SILIGURI vs ACIT(OSD), WARD-2(1), SILIGURI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ASHRAMA PRAKTAN CHHATRA SANGHA,KOLKATA vs I.T.O., WARD - 1(4), (EXEMPTION), KOLKATA
your Lordship for justice in connection of uphold assessment order under section 143(3) for the I.T.A. No. 2063/Kol/2024 Ashrama Praktan Chhatra Sangha 2
INCOME TAX OFFICER, WARD 44 2, KOLKATA, KOLKATA vs RAJESH KUMAR JALAN, KOLKATA
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
INCOME TAX OFFICER, WARD 44 2, KOLKATA vs RAJESH KUMAR JALAN, KOLKATA
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
INCOME TAX OFFICER WARD 44(2) KOL, KOLKATA vs RAJESH KUMAR JALAN, KOLKATA
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
INCOME TAX OFFICER, KOLKATA vs RAJESH KUMAR JALAN, BURRABAZAR
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
M/S. DWARKESH ENGINEERING WORKS PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 1(1), KOLKATA
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
AMIYA KUMAR DAS,BURDWAN vs I.T.O.-WARD-1(1), BURDWAN
Shri Sanjay Garg (Judicial Member)
SANGITA CHAUDHURI,BURDWAN vs I.T.O., WARD - 1(1), BURDWAN
Shri Sanjay Garg (Judicial Member)
