ITAT Kolkata Bench

DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs AVIMA EXPORTS PRIVATE LIMITED, KOLKATA

Shri Sanjay Garg, Judicial Member and Sanjay Awasthi (Accountant Member)

DCIT, CENTRAL CIRCLE-4(3), KOLKATA, AAYAKAR BHAWAN POORVA vs AVIMA EXPORTS PRIVATE LIMITED, KOLKATA

Shri Sanjay Garg, Judicial Member and Sanjay Awasthi (Accountant Member)

SUMAN GANDHI,KOLKATA vs I.T.O., WARD - 36(2), KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

MODELLA CARE TAKER CENTRE,SILIGURI vs ACIT(OSD),WARD-2(1),SILIGURI, SILIGURI

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

M/S. BHIKSHU POLYMERS PVT. LTD. (EARLIER KNOWN AS M/S. JEEVAN COMMOTRADE PVT. LTD.),KOLKATA vs I.T.O., WARD - 6(2), KOLKATA, KOLKATA

SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

GUNJA SAMABAY KRISHI UNNAYAN SAMITY LTD.,PURULIA vs I.T.O., WARD - 3(2), PURULIA, PURULIA

Shri Sanjay Garg (Judicial Member)

MODELLA CARETAKER CENTRE,SILIGURI vs ACIT(OSD), WARD-2(1), SILIGURI

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

NEMAI CHARAN PANDIT ,KADAMTALA vs CIRCLE 46, KOLKATA, KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

OMPRAKASH AGARWAL,KOLKATA vs I.T.O., WARD - 46(1), KOLKATA, KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1),KOLKATA, KOLKATA vs RAGHUPATI CONSULTANTS PRIVATE LIMITED, KOLKATA

Tribunal 07.06.2024 The Authorization dated 07.06.2024 of Pr. Commissioner of Income-Tax, Central-1, Kolkata was received in this office for filing further appeal certifying that the Appellate Order dated 18.03.2024 in appeal no. CIT(A)-Kolkata- 12/10694/2018-19 in the case of Raghupati Consultants Pvt. Ltd. PAN-AACCR8354F for the AY 2011-12 of Commissioner of Income Tax (Appeal)-26, Kolkata was received in his office on 18.03.2024. 07.06.2024 Accordingly, appeal on e-filing portal of ITAT

BALHANUMAN COMMODITIES PRIVATE LIMITED,KOLKATA vs CIT(A), NFAC

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

DY COMMISSIONER OF INCOME TAX , KOLKATA vs PRIMARC RETAIL STORES PVT LTD, KOLKATA

DY COMMISSIONER OF INCOME TAX, KOLKATA vs PRIMARC RETAILS STORES PVT LTD, KOLKATA

DY COMMISSIONER OF INCOME TAX, KOLKATA vs PRIMARC PROJECT PVT LTD, KOLKATA

DY COMMISSIONER OF INCOME TAX, KOLKATA vs PRIMARC RETAILS STORES PVT LTD , KOLKATA

DY COMMISSIONER OF INCOMETAX , KOLKATA vs PRIMRC PECAN RETAILS STORES PVT LTD , KOLKATA

DY COMMISSIONER OF INCOME TAX , KOLKATA vs PRIMARC PECAN RETAILS STORES PVT LTD, KOLKATA

DY COMMISSIONER OF INCOME TAX, KOLKATA vs PRIMARC RETAILS STORES PVT LTD, KOLKATA

NURUNNESHA SARDAR,HOWRAH vs ITO, 47(2), KOLKATA

SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)

KANHAIYA POWER PVT. LTD.,KOLKATA vs ITO, WARD-4(4), KOLKATA

SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)