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ITAT Kolkata Bench

22,285 judgments

DCIT, CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs EDUCO VENTURES PVT. LTD., KOLKATA

ITA 2127/KOL/2024[2016-17]Status: Disposed20/12/2024AY 2016-17

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

DCIT CENTRAL CIRCLE 1(4), KOLKATA, KOLKATA vs EDUCO VENTURES PVT LTD, KOLKATA

ITA 2126/KOL/2024[2020-21]Status: Disposed20/12/2024AY 2020-21

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

DCIT, CENTRAL CIRCLE-1(4),KOLKATA, AAYAKAR BHAVAN POORVA vs EDUCO VENTURES PRIVATE LTD., KOLKATA

ITA 2124/KOL/2024[2013]Status: Disposed20/12/2024

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

REKHA RANI SUR,WEST BENGAL vs ASSISTANT COMMISSIONER CIRCLE 23(1)HOOGHLY, WEST BENGAL

ITA 1982/KOL/2024[2017-2018]Status: Disposed20/12/2024AY 2017-2018

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX KOLKATA vs LAKHOTIA TRANSPORT CO. PRIVATE LIMITED, KOLKATA

ITA 1699/KOL/2024[2015]Status: Disposed20/12/2024

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, C.C. - 4(1), INCOME TAX, KOLKATA vs LAKHOTIA TRANSPORT CO. PRIVATE LIMITED, KOLKATA

ITA 1698/KOL/2024[2013]Status: Disposed20/12/2024

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

M/S. DIACH CHEMICALS & PIGMENTS PVT. LTD.,HOWRAH vs D.C.I.T., CENTRAL CIRCLE - 4(2), KOLKATA, KOLKATA

ITA 1643/KOL/2024[2021-2022]Status: Disposed20/12/2024AY 2021-2022

SHRI SANJAY GARG (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

M/S. DIACH CHEMICALS & PIGMENTS PVT. LTD.,HOWRAH vs D.C.I.T., CENTRAL CIRCLE - 4(2), KOLKATA, KOLKATA

ITA 1642/KOL/2024[2018-2019]Status: Disposed20/12/2024AY 2018-2019

SHRI SANJAY GARG (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

DELTA LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 1(1), KOLKATA, KOLKATA

ITA 1599/KOL/2024[2013-2014]Status: Disposed20/12/2024AY 2013-2014

SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

DELTA LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 1(1), KOLKATA, KOLKATA

ITA 1598/KOL/2024[2013-2014]Status: Disposed20/12/2024AY 2013-2014

SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

DELTA LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 1(1), KOLKATA, KOLKATA

ITA 1597/KOL/2024[2012-2013]Status: Disposed20/12/2024AY 2012-2013

SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

DCIT, KOLKATA vs VINOD NIRMAN PRIVATE LIMITED, KOLKATA

ITA 1540/KOL/2024[2013-14]Status: Disposed20/12/2024AY 2013-14

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

KRISHNA CHANDRA MONDAL,CHINSURAH vs A.C.I.T., CIRCLE - 23(1), HOOGHLY, HOOGHLY

ITA 1535/KOL/2024[2016-2017]Status: Disposed20/12/2024AY 2016-2017

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

DEPUTY COMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs RIKA GLOBAL IMPEX LIMITED, MUMBAI

ITA 1428/KOL/2024[2013-14]Status: Disposed20/12/2024AY 2013-14

us is less than Rs.60 lakhs as prescribed in the CBDT’s latest Circular No. 09/2024 dated 17.09.2024 for filing appeals by the Revenue before this Tribunal. 3.

SAROJ KUMAR KARMAKAR,KOLKATA vs ACIT, CIR-47, KOLKATA, KOLKATA

ITA 660/KOL/2019[2013-14]Status: Disposed20/12/2024AY 2013-14

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

INCOME TAX OFFICER, KOLKATA vs SARASWATI CONCLAVE PVT LTD, KOLKATA

ITA 956/KOL/2024[2012-13]Status: Disposed19/12/2024AY 2012-13

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SANKAR GHOSH,KOLKATA vs ITO, WARD-50(1), KOLKATA

ITA 459/KOL/2024[2013-14]Status: Heard19/12/2024AY 2013-14

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SANKAR GHOSH,KOLKATA vs ITO, WARD-50(1), KOLKATA

ITA 458/KOL/2024[2013-14]Status: Heard19/12/2024AY 2013-14

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

DCIT, CENTRAL CIRCLE,1(4), KOLKATA, KOLKATA vs EDUCO VENTURES PVT LTD, KOLKATA

ITA 2145/KOL/2024[2017-18]Status: Disposed19/12/2024AY 2017-18

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

UDYOGI INTERNATIONAL PRIVATE LIMITED,KOLKATA vs A.C.I.T., CIRCLE-1(1), KOLKATA

ITA 2114/KOL/2024[2014-15]Status: Disposed19/12/2024AY 2014-15

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)