ITAT Kolkata Bench
22,285 judgments
KETAN M KAMDAR HUF,KOLKATA vs I.T.O., WARD - 29(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
MANIK PAL,NORTH 24 PARGANAS vs ITO, WARD 33(2), KOLKATA
SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
BRAJESH NARNOLIA HUF,DHANBAD vs I.T.O., WARD-1(2), ASANSOL, ASANSOL
Shri Duvvuru RL Reddy (Vice President)
MINTU DAS,KOLKATA vs ACIT, CIR. 28, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
INCOME TAX OFFICER, KOLKATA vs UNIGLOBAL PAPERS PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
INCOME TAX OFFICER, WARD-3(1), KOLKATA vs UNIGLOBAL PAPERS PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
INCOME TAX OFFICER, WARD-3(1), KOLKATA vs UNIGLOBAL PAPERS PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ACIT, CIRCLE-7(1), KOLKATA, KOLKATA vs HI TECH SYSTEMS AND SERVICES LIMITED, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
DCIT, CENTRAL CIRCLE 4(2), KOLKATA, AAYAKAR BHAWAN, POORVA vs BALAJEE VINIMAY PRIVATE LIMTED, RAMNATH GOWENKA MARG, MUMBAI
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ANUP NAYAK,RANIGANJ vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, DELHI
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ANIL KUMAR PAIK,KOLKATA vs DCIT, CIR.; 8(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ANIL KUMAR PAIK,KOLKATA vs DCIT, CIR. 8(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ANIL KUMAR PAIK,KOLKATA vs DCIT, CIR. 8(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
DCIT, CIRCLE-5(1), KOLKATA, KOLKATA vs UCO BANK LIMITED, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SANGEETA DEVI ANCHALIA,KOLKATA vs ITO, WARD-32(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
M/S. SUBHRASHI ENCLAVE PVT. LTD.,KOLKATA vs ITO, 10 (2), KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
INCOME TAX OFFICER, AAYAKAR BHAWAN POORVA vs PRAVIN KUMAR PAWAN KUMAR, KOLKATA, WB
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
DCIT,CIRCLE-49(1), KOLKATA, KOLKATA vs CHIRANJEET KUNDU, KANCHRAPARA
the Ld. AO. Thereafter, the Ld. AO proceeded to add Rs.2,27,98,730/-u/s 69A of the Act.
RAJESH KUMAR DALMIA,SURAT vs I.T.O., WARD - 6(1), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ARNAB KUMAR GOSWAMI,KOLKATA vs I.T.O., WARD - 62(1), KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)