ITAT Kolkata Bench
22,285 judgments
DEEPSHIKHA TRADING COMPANY PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(2), KOLKATA
the Tribunal raising the following grounds of appeal:
MOHAMMAD AMJAD ALI SAHAJI,HABRA, ASHOKENAGAR vs WARD 50(2) KOLKATA, INCOME TAX
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
TAJPUR S.K.U.S LTD.,MAHISHADAL, PURBA MEDINIPUR vs LD. DCIT , PRESTIGE ALPHA NO.48/1, 48/2 BERATENAAGRAHARA BEGUR, HOSUR ROAD
the Tribunal raising the following grounds of appeal:
NIKHIL COMMOSALES PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
AMIT KUMAR KAJARIA HUF,KOLKATA vs INCOME TAX OFFICER, WARD 32(1), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
SUMITA ROY CHOWDHURY,KOLKATA vs I.T.O., WARD - 48(1),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
ANANDA NAGAR DEVELOPMENT SOCIETY. ,SOUTH 24 PARGANAS. vs CIT(EXEMPTION), KOLKATA. , KOLKATA
01.04.2021 and the assessee had applied for fresh registration u/s 12A(1)(ac)(i) of the Act and fresh registration was granted vide Form no. 10AC issued on 28.05.2022 which was valid up to AY 2026-27. However, the assessee again applied for registration u/s 12A(1)(ac)(iii) of the Act, which was rejected by the CIT (Exemptions), Kolkata observing that the registration of the assessee was valid till AY 2026-27 and there was no need to apply again. However, the assessee filed appeal before thi
GHOSALDANGA ADIBASI SEVA SANGHA. ,BIRBHUM vs CIT(EXEMPT), KOLKATA. , KOLKATA
SRI SANJAY GARG (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
RABINDRA BHARATI SOCIETY. ,KOLKATA. vs CIT(EXEMPTIONS), KOLKATA. , KOLKATA.
01.04.2021 and the assessee had applied for fresh registration u/s 12A(1)(ac)(i) of the Act and fresh registration was granted vide Form no. 10AC issued on 06.04.2022 which was valid up to AY 2026-27. However, the assessee again applied for registration u/s 12A(1)(ac)(iii) of the Act, which was rejected by the CIT (Exemptions), Kolkata observing that the registration of the assessee was valid till AY 2026-27 and there was no need to apply again. However, the assessee filed appeal before thi
INDIRA TRUST,HOOGHLY vs CIT(EXEMPTIONS), KOLKATA
SRI SANJAY GARG (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SAWANSUKHA FOUNDATION,KOLKATA vs C.I.T. (EXEMPTION), KOLKATA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
USHA PATODIA,KOLKATA vs ITO, WARD - 30(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
GOPAL & SONS HUF,KOLKATA vs I.T.O., WARD - 32(1), KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MALLARPUR NAISUVA,BIRBHUM vs CIT(EXEMPTION), KOLKATA
SRI SANJAY GARG (Judicial Member), SHRI RAJESH KUMAR, ACCOUNTANT MEMBER I.T.A. No.: 164/KOL/2024 Assessment Year: N.A. Mallarpur Naisuva ………….. Appellant Mallarpur, Birbhum, West Bengal Pin Code-731216, India. (PAN: AABTM6211E) Vs. CIT (Exemptions), Kolkata .............. Respondent Appearances: Appellant represented by: Shri P.K. Ray, Advocate Respondent represented by: Shri Sailen Samadder, Addl. CIT Sr. DR. Date of concluding the hearing : January 3rd, 2025 Date of pronouncing the order
DCIT, KOLKATA vs KOHINOOR BENGAL INFRASTRUCTURE PRIVATE LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SUJIT BISWAS,NADIA vs I.T.O., WARD - 41(2), NADIA, NADIA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
INCOME TAX OFFICER, KOKATA vs MAHADEV DEALERS PRIVATE LIMITED, KOLKATA
or at the time of appellate proceedings.”
SUMITA ROY CHOWDHURY,KOLKATA vs I.T.O., WARD - 48(1),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
DCIT(EXAM),CIR-1(1), KOLKATA vs G.D. CHARITABLE SOCIETY , MURSHIDABAD
the due date. Because of the non-filing of the said Form the exemption u/s 11(1) of the Act was denied. The Ld. CIT(A) was persuaded by the terms of Circular No. 30/2019 (F. No.
SIDDHARTH FININVEST LEASING PRIVATE LIMITED,RAIGARH vs INCOME TAX OFIICER, WARD 4(1), KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
