ITAT Kolkata Bench
22,285 judgments
CHANCHAL MITRA,SILIGURI, DARJEELING vs A.O., WARD 1.1, SILIGURI
SAURAV MITTAL,SILIGURI vs I.T.O., WARD - 2(3),, SILIGURI
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ITO, KOLKATA vs HARMONY VINIMAY PVT LTD, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
NARMADA COMMODITIES TRADING PVT. LTD.,KOLKATA vs ITO, WARD-6(3), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
NARMADA COMMODITIES TRADING PVT. LTD.,KOLKATA vs ITO, WARD-6(3), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SASHA ASSOCIATION FOR CRAFT PRODUCERS,KOLKATA vs I.T.O., WARD - 1(3), EXEMPTION, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SASHA ASSOCIATION FOR CRAFT PRODUCERS,KOLKATA vs I.T.O., WARD - 1(3), EXEMPTION, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SASHA ASSOCIATION FOR CRAFT PRODUCERS,KOLKATA vs I.T.O., WARD - 1(3), EXEMPTION, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. PARWANI TRADERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
A1 - ANIMALS COME FIRST,KOLKATA vs I.T.O. (EXEMPTION) , WARD - 1(4), KOLKATA, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
BEGRAJ AGARWAL & ORS HUF,KOLKATA vs I.T.O., WARD - 34(1), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. SWARNALAXMI DEALCOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(3), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. VAACHI INTERNATIONAL PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(2), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SIMLON SAMABAY KRISHI UNNAYAN SAMITY LIMITED ,VILL- SIMLON, KALNA -I vs ASSISTANT DIRECTOR OF INCOME TAX , CPC BENGALURU
STAR PAPER MILLS LIMITED,KOLKATA vs PCIT - 2, KOLKATA, KOLKATA
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7(1), KOLKATA, KOLKATA vs URGAYA FOODS AND FEEDS PRIVATE LIMITED, JALPAIGURI
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ARABINDA PAUL.,KOLKATA vs PCIT,KOL-5, KOLKATA. , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
NEENA COMMERCIAL PVT. LTD. ,NEW DELHI vs ACIT(OSD),WARD-1(2), KOLKATA. , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
TAPAN KANTI ROY,KOLKATA, WEST BENGAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 36, KOLKATA, WEST BENGAL
TERAI FRUITS COMPANY,SILIGURI vs INCOME TAX OFFICER, WARD-1(1), SILIGURI, SILIGURI
SRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
