ITAT Kolkata Bench
22,276 judgments
INCOME TAX OFFICER, WARD-11(1), KOLKATA, AAYAKAR BHAWAN, CHOWRINGHEE SQUARE, KOLKATA vs POSITIVE DEVCON PVT. LTD., SONARPUR
SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAKESH MISHRA (Accountant Member)
BAISAKHI INFRAPROJECTS PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, WARD 5(4), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
M/S. SHREEDHAN MERCANTILE PVT. LTD., ,KOLKATA vs ITO, WARD - 1(4) , KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rakesh Mishra (Accountant Member)
SUBHDATA COMMOSALE PVT. LTD.,KOLKATA vs ITO, WARD 10(2), KOLKATA
us, the Ld. Counsel for the assessee prayed before the Bench to set aside the orders of both the authorities below and restore the appeal to the file of the Assessing Officer to de novo adjudicate the issue. Ld. Sr. DR opposed this prayer of the assessee.
STEEL SE ENGINEERING PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, WARD 2(1), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi,Accountant Member] I.T.A. No. 864/Kol/2024 Assessment Year: 2021-22 Steel Se Engineering Pvt. Ltd. Vs. ITO, Ward-2(1), Kolkata (PAN: AARCS 3508 B) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 03.02.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 25.02.2025 For the assessee / निर्धारिती की ओर से None For the revenue / राजस्व की ओर से Shri Loviesh Shelley, Addl. CIT Sr. D.R ORDER / आदेश Per
PASSION BEVERAGES PVT. LTD.,HOOGHLY vs NFAC, DELHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
PASSION BEVERAGES PVT. LTD.,HOOGHLY vs ITO, NFAC, , DELHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
LOPAMUDRA KUNDU,KOLKATA vs NFAC, DELHI
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi,Accountant Member] I.T.A. No. 274/Kol/2024 Assessment Year: 2014-15 Lopamudra Kundu [Legal Heir of Himansu Kundu(Since deceased)] Vs. NFAC, Delhi (PAN: AEUPK 0822 J) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 10.02.2025 Date of Pronouncement/ 25.02.2025 आदेश उद्घोषणा की तिथि For the assessee / निर्धारिती की ओर से Shri J. M. Thard, Advocate For the revenue / राजस्व की ओर से Shri P. N. Barnw
PRAMOD LAKRA, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs AVR STORAGE TANK TERMINALS PVT LTD, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member I.T.A. No.2485/Kol/2024 Assessment Year: 2020-21 DCIT, Circle-11(1), Kolkata.................................................................................................................Appellant vs. AVR Storage Tank Terminals Pvt. Ltd. 232/A, Acharya Jagadish Chandra Bose Road, Minto Park, Kolkata-20. [PAN: AAFCA6801R]................................................................................................
ACIT, CC - 3(4), KOLKATA vs UAL INDUSTRIES LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MAA VAISHNO EDUCATION TRUST,KOLKATA vs I.T.O., WARD - 1(4), EXEMPTION, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MAA VAISHNO EDUCATION TRUST,KOLKATA vs I.T.O., WARD - 1(4), EXEMPTION, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
JAN SEVA TRUST,KOLKATA vs COMMISSIONER OF INCOME TAX, EXEMPTION, KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 2100/Kol/2024 Assessment Year: 2025-26 Jan Seva Trust Vs. CIT (Exemption), Kolkata (PAN: AAATJ 1992 J) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 06.02.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 25.02.2025 For the assessee / निर्धारिती की ओर से Shri Tej Mohan, A.R For the revenue / राजस्व की ओर से Shri Subhendu Datta, CITDR ORDER / आदेश Per Pradip Kumar
RAJESHWARI IRON AND STEEL COMPANY PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 1(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
PRASANT DESAI,KOLKATA vs D.C.I.T., CIRCLE - 61(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member I.T.A. No.2036/Kol/2024 Assessment Year: 2018-19 Prasant Desai....................................................................................................................................................................................Appellant C/o Subash Agarwal & Associates, Advocate, Siddha Gibson, 1, Gibson Lane, Suite 213, 2nd Floor, Kol-700069. [PAN: ACYPD1511B] DCIT, Circle-61, Kolkata...................
RAJESH KUMAR SHAW ( PROPRITOR OF : M/S RAJ TRADING ),KOLKATA vs I.T.O., WARD - 36(1), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi,Accountant Member] I.T.A. No. 2007/Kol/2024 Assessment Year: 2021-22 Rajesh Kumar Shaw Vs. CIT(A), NFAC, Delhi (PAN: ILWPS 1835 J) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 05.02.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 25.02.2025 For the assessee / निर्धारिती की ओर से Shri Sanjay Chatterjee, FCA For the revenue / राजस्व की ओर से Shri Rajat Mitra, CIT Dr ORDER / आदेश Per Pradip K
HIGHVIEW MANAGEMENT PVT. LTD.,SILIGURI vs I.T.O., WARD - 5(4), KOLKATA, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SRI PANCHMUKHI MINERALS COMPANY PRIVATE LIMITED AMALGAMATED WITH M/S. SENDOZ IMPEX LIMITED,KOLKATA vs D.C.I.T., CIRCLE 7(1) [FORMERLY CIRCLE - 9(2)] KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MANOJ KUMAR AGARWAL L/H OF LATE MAHESH PRASAD AGARWAL ,KOLKATA vs A.C.I.T., CIRCLE - 26(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SANDEEP PRASAD,PANAGARH vs INCOME TAX OFFICER, DURGAPUR
the CIT(A), but the appeal was dismissed by the CIT(A) and the learned counsel of Income Tax Act, 1961 dated 29/11/2023.
