ITAT Kolkata Bench
22,284 judgments
JAN SEVA TRUST,KOLKATA vs COMMISSIONER OF INCOME TAX, EXEMPTION, KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 2100/Kol/2024 Assessment Year: 2025-26 Jan Seva Trust Vs. CIT (Exemption), Kolkata (PAN: AAATJ 1992 J) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 06.02.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 25.02.2025 For the assessee / निर्धारिती की ओर से Shri Tej Mohan, A.R For the revenue / राजस्व की ओर से Shri Subhendu Datta, CITDR ORDER / आदेश Per Pradip Kumar
RAJESHWARI IRON AND STEEL COMPANY PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 1(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
PRASANT DESAI,KOLKATA vs D.C.I.T., CIRCLE - 61(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member I.T.A. No.2036/Kol/2024 Assessment Year: 2018-19 Prasant Desai....................................................................................................................................................................................Appellant C/o Subash Agarwal & Associates, Advocate, Siddha Gibson, 1, Gibson Lane, Suite 213, 2nd Floor, Kol-700069. [PAN: ACYPD1511B] DCIT, Circle-61, Kolkata...................
RAJESH KUMAR SHAW ( PROPRITOR OF : M/S RAJ TRADING ),KOLKATA vs I.T.O., WARD - 36(1), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi,Accountant Member] I.T.A. No. 2007/Kol/2024 Assessment Year: 2021-22 Rajesh Kumar Shaw Vs. CIT(A), NFAC, Delhi (PAN: ILWPS 1835 J) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 05.02.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 25.02.2025 For the assessee / निर्धारिती की ओर से Shri Sanjay Chatterjee, FCA For the revenue / राजस्व की ओर से Shri Rajat Mitra, CIT Dr ORDER / आदेश Per Pradip K
HIGHVIEW MANAGEMENT PVT. LTD.,SILIGURI vs I.T.O., WARD - 5(4), KOLKATA, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SRI PANCHMUKHI MINERALS COMPANY PRIVATE LIMITED AMALGAMATED WITH M/S. SENDOZ IMPEX LIMITED,KOLKATA vs D.C.I.T., CIRCLE 7(1) [FORMERLY CIRCLE - 9(2)] KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MANOJ KUMAR AGARWAL L/H OF LATE MAHESH PRASAD AGARWAL ,KOLKATA vs A.C.I.T., CIRCLE - 26(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SANDEEP PRASAD,PANAGARH vs INCOME TAX OFFICER, DURGAPUR
the CIT(A), but the appeal was dismissed by the CIT(A) and the learned counsel of Income Tax Act, 1961 dated 29/11/2023.
CHEDI SONKAR,MEDINIPUR vs I.T.O., WARD - 39(1), MIDNAPUR, MEDINIPUR
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
MINTU MALLICK,PURBA BARDHAMAN vs I.T.O., WARD - 2(1), BURDWAN, PURBA BARDHAMAN
this Hon'ble Tribunal expired on 30.05.2024. However, the appeal is filed on 03.06.2024 Causing a delay of 5 days. In this connection, it is humbly submitted that the Appellant has undergone bad health condition which also causing mental trauma during the delay period. Moreover, transport hazard due to ongoing Loksabha election also hinders the filing process. In view of the above pressing situation, the delay in filing the appeal within the prescribed time is unintentional and for bona fid
GSA SURGICAL & MEDICINES PVT. LTD. ,KOLKATA vs ACIT,CIR-6(2), KOLKATA., KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] Ι.Τ.Α. No. 1174/Kol/2023 Assessment Year: 2017-18 GSA Surgical & Medicines Pvt. Ltd. Vs. ACIT, Circle-6(2), Kolkata (PAN: AABCG 9196 R) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 16.12.2024 Date of Pronouncement/ 25.02.2025 आदेश उद्घोषणा की तिथि For the assessee / Shri P. J. Bhide, A.R निर्धारिती की ओर से For the revenue / राजस्व की ओर से Smt. Monalisa Pal Mukherjee, JCIT
M/S. LAHOTI INDIA LTD,KOLKATA vs I.T.O WD - 6(2),KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX DEPARTMENT, KOLKATA vs SUVENDU KUMAR MAJUMDER, KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX, CEENTRAL CIRCLE -41, KOLKATA, INCOME TAX KOLKATA vs SUVENDU KUMAR MAJUMDER, KOLKATA
ITO, WARD -13(1), KOLKATA, KOLKATA vs ADHIRA VINICOM PVT. LTD., HOWRAH
ITO, WARD -13(1), KOLKATA, KOLKATA vs ADHIRA VINICOM PVT. LTD., HOWRAH
M/S MERINO INDUSTRIES LTD.,KOLKATA vs PCIT-2, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S MERINO PANEL PRODUCTS LTD.,KOLKATA vs PCIT-2, , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
HILTON COMMODITIES PVT. LTD.,KOLKATA vs ITO, WARD-5(3), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
NARBHERAM REALTY PVT. LTD.,,KOLKATA vs ITO, WARD - 8(2),, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)