ITAT Kolkata Bench
22,285 judgments
NARBHERAM REALTY PVT. LTD.,,KOLKATA vs ITO, WARD - 8(2),, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
INCOME TAX OFFICER WARD 11(1), KOLKATA, INCOME TAX DEPARTMENT vs KALYANKARI WHOLESELLER PVT. LTD., KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ATANU MALIK, DCIT, CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs MURLIDHAR RATANLAL EXPORTS LIMITED, KOLKATA
Tribunal if tax effect by virtue of relief given by the Ld. CIT(Appeals) is less than Rs.60,00,000/-. Such order could only be challenged if it comes within exceptions provided in the Instruction. However, it was not demonstrated that this case falls in any of the exceptions and therefore, this appeal is not maintainable.
KALYANAKARI WHOLESELLER PVT. LTD.,KOLKATA vs I.T.O., WARD-11(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
AHINSHA MANAGEMENT PVT. LTD.,KOLKATA vs ITOM WARD-4(3), KOLKATA
RAJESHWARI IRON & STEEL COMPANY PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 1(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
RAJESHWARI IRON & STEEL COMPANY PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 1(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
RAJESHWARI IRON AND STEEL COMPANY PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 1(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
RANJIT KUMAR PRAMANIK,24-PARGANAS (SOUTH) vs A.C.I.T., CIRCLE - 26(1), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ITO, WARD-10(2), KOLKATA, KOLKATA vs MULTIPLE CONCRETE PVT LTD, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
BIJAY MURARKA,SILIGURI vs I.T.O., WARD - 1(2), SILIGURI, SILIGURI
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
BIJAY MURARKA,SILIGURI vs I.T.O., WARD - 1(2), SILIGURI, SILIGURI
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
RITUDHARA DISTRIBUTORS PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SAKTI DASGUPTA, INDIVIDUAL,KOLKATA vs DCIT, CIR. 7(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
AHINSHA MANAGEMENT PVT. LTD.,KOLKATA vs ITO, WARD-4(3), KOLKATA
DAHADAYA SAMABAY KRISHI UNNAYAN SAMITY LTD. ,PURBA MEDINIPUR. vs ITO,WARD-27(1),HALDIA. , HALDIA
DAHADAYA SAMABAY KRISHI UNNAYAN SAMITY LTD. ,PURBA MEDINIPUR vs ITO, WARD-27(1), HALDIA. , HALDIA
SHRI RAJESH KUMAR (Accountant Member)
HARJINDER SINGH GILL,KOLKATA vs ITO, WARD-40(3)/ KOLKATA, KOLKATA
AWAS DEVCON PVT. LTD. ,HOWRAH vs ITO, WARD-14(4), KOLKATA. , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
AWAS DEVCON PVT. LTD. ,HOWRAH vs ITO, WARD-13(1), KOLKATA. , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
