ITAT Kolkata Bench
22,285 judgments
DCIT, MIDDLETONTON ROW vs BISHNUPUR PUBLIC EDUCATION INSTITUTE, BISHNUPUR
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
D.C.I.T.,CIRCLE-13(2), KOLKATA vs M/S SINGHAL BROTHERS PVT. LTD., KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT, CENTRAL CIRCLE - 4(1), KOLKATA vs M/S. ROHIT FERRO TECH LTD., , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SHREE RAM TRUST CHURU,KOLKATA vs CIT(EXEMPTION), KOLKATA
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), KOLKATA , KOLKATA vs ADARSH HEIGHTS PVT LTD, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M P BIRLA FOUNDATION MEDICAL SOCIETY,KOLKATA vs I.T.O., (EXEMPTION), WARD - 1(4), KOLKATA, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
YUVRAAZ NOPANY,KOLKATA vs I.T.O., WARD - 51(4), , KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ACIT, KOLKATA vs BANDHAN KONNAGAR, HOOGHLY
SRI SANJAY GARG, JUDICIAL MEMBER & SRI Rakesh Mishra (Accountant Member)
DCIT, CENTRAL CIRCLE, 4(3), KOLKATA, KOLKATA vs CHAMPION DEALTRADE PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member DCIT, Central Circle- 4(3), Kolkata I.T.A. No.1092/Kol/2024 Assessment Year: 2012-13 Champion Dealtrade (P) Ltd. vs. .Appellant .Respondent 7th Floor, Room No.C Rup Bhawan, 28, Black Burn Central Avenue, Kol-700012. [PAN: AAECC2849Q] Appearances by: Shri P. N. Barnwal, CIT-DR, appeared on behalf of the appellant. Shri Siddharth Agarwal, Advocate appeared on behalf of the Respondent. Date of concluding the hear
DCIT, CENTRAL CIRCLE-4(2), KOLKATA, AAYAKAR BHAWAN POORVA, KOLKATA vs DHANLAXMI TIE-UP PRIVATE LIMITED, NARIMAN POINT, MUMBAI
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
ACIT (EXEMPTION) CIRCLE 1(1) KOLKATA, KOLKATA vs BANDHAN KONNAGAR, HOOGHLY
SRI SANJAY GARG, JUDICIAL MEMBER & SRI Rakesh Mishra (Accountant Member)
POONAM MOHTA,KOLKATA vs ACIT, C.C-1(1), KOLKATA, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ORANGESTONE ADVISORS PRIVATE LIMITED,RABINDRA SARANI, KOLKATA vs I.T.O., WARD 6(3), KOLKATA
the Bench that the case may be adjourned till the VSVS process is complete. It is seen that as per the VSVS the assessee has to withdraw his appeal as per the scheme.
NITESH MANDHYAN LR HIRANAND MANDHYAN,BHUBANESWAR vs INCOME TAX OFFICER, MANICKTALA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs ALOM EXTRUSION LIMITED, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs ALOM EXTRUSION LIMITED, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs CITY ALLOYS PRIVATE LIMITED, BARDHAMAN
the Hon'ble ITAT, Kolkata received on 02.05.2024. 29.04.2024 Approval for filing further appeal before the Hon'ble ITAT, Kolkata received on 02.05.2024. 30.04.2024 Approval for filing further appeal before the Hon'ble ITAT, Kolkata received on 02.05.2024. 01.05.2024 Approval for filing further appeal before the Hon'ble ITAT, Kolkata received on 02.05.2024. 02.05.2024 Approval for filing further appeal before the Hon'ble ITAT, Kolkata received. Necessary papers/documents for filing appeal be
DY. COMMISSIONER OF INCOME TAX CENTRAL-1(4), KOLKATA, AAYAKAR BHAWAN , POORVA vs ONTRUST SUPPLIERS PVT LTD, KOLKATA
DY. COMMISSIONER OF INCOME TAX , KOLKATA vs ONTRUST SUPPLIERS PVT LTD, KOLKATA
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), KOLKATA vs RITU KEJRIWAL, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
