ITAT Kolkata Bench
22,285 judgments
M/S. RADHIKA COMMERCIAL PVT. LTD.,24-PARGANAS NORTH vs I.T.O., WARD - 14(3), KOLKATA, KOLKATA
SHRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
M/S. ANNLEELA VINIMAY PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(3), KOLKATA, KOLKATA
SHRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
PODDAR TRADELINKS PVT. LTD.,BURDWAN vs I.T.O., WARD - 2(2), BURDWAN, BURDWAN
Shri Duvvuru RL Reddy (Vice President)
PRADEEP KANODIA HUF,DELHI vs INCOME TAX OFFICER WARD 31(4), KOLKATA
this Bench that the assessee may be allowed to withdraw the said appeal with the liberty to request for restoration of the matter in case the assessee is not successful in settling the matter for some reason. It is seen that as per the VSVS the assessee has to withdraw his appeal for availing benefit under the scheme.
PRATAPPUR BIBEK TIRTHA SEVA SAMITY,PRATAPPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA
INCOME TAX OFFICER, WARD-32(1), KOLKATA, KOLKATA vs ASHOK KUMAR BHOTIKA, KOLKATA
the Bench that the assessee may be allowed to withdraw the said appeal with the liberty to request for restoration of the matter in case the assessee is not successful in settling the matter for some reason. It is seen that as per the VSVS the assessee has to withdraw his appeal as per the scheme.
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs BHAGWAN DAS AGARWAL , KOLKATA
us is less than Rs.60 lakhs as prescribed in the CBDT's latest Circular No. 09/2024 dated 17.09.2024 for filing appeals by the Revenue before this Tribunal.
ASSISTENT COMMISSIONER OF INCOME TAX, KOLKATA vs NIRMAL CHAND SONI, KOLKATA
SHRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs SOUDAMINI INVESTMENTS PRIVATE LIMITED, KOLKATA
ITAT, Kolkata were collected and prepared. 2nd Appeal was e-filed
RECKITT BENCKISER (INDIA) PVT. LTD.,GURUGRAM vs DCIT, CIR. 11(1), KOLKATA
SAHAYATA NUTRITION, HEALTH ,EDUCATION & RESEARCH FOUNDATION,MURSHIDABAD vs CIT(EXEPTION), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member I.T.A. No.711/Kol/2024 Assessment Year: 2024-25 Sahayata-Nutrition, Health, Education & Research Foundation, Murshidabad......... 39/1, B. N Sen Road, P.O Khagra, Berhampore, W.B-742103. [PAN: ABBCS2243Q] CIT(Exemption), Kolkata....... .Appellant VS. .Respondent Appearances by: None appeared on behalf of the assessee. Shri Arun Kr. Tiwari, CIT- DR, appeared on behalf of the Revenue. Date of concluding the hearing : F
M/S TARANGA VYAPAR PVT. LTD ,SILIGURI vs ITO, WARD-2(1), SILIGURI
Shri Duvvuru RL Reddy (Vice President)
SANGEETA AGARWAL,KOLKATA vs DY. CIT, CENTRAL CIRCLE 1(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member Ι.Τ.Α. No.2340/Kol/2024 Assessment Year: 2015-16 Sangeeta Agarwal...........................................................................Appellant 55/1B, Strand Road, 2nd Floor, Posta, Kolkata – 700006. [PAN: ACRPA8642H] VS. DCIT, Central Circle-1(1), Kolkata................................................Respondent Appearances by: Shri Piyush Lakhotia, AR, appeared on behalf of the assessee. Shri Archana Gupta, A
DAYA SAROOP USHA BHALLA WELFARE FOUNDATION TRUST,KOLKATA vs I.T.O., WARD - 1(2), EXEMPTION, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
INCOME TAX OFFICER, WARD- 3(1), GANGTOK, GANGTOK, SIKKIM vs NIRMALA SHARMA, SORENG, WEST SIKKIM
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
A.C.I.T., CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs JAIDEEP HALWASIYA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
NIRMALA SHARMA,GANGTOK vs I.T.O., WARD - 3(1), GANGTOK, GANGTOK
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RUDRAMUKHI VINTRADE LTD.,KOLKATA vs A.C.I.T./D.C.I.T., CIRCLE - 11(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SARBOMANGALA SAMABAY KRISHI UNNAYAN SAMITY LTD.,PURBA BARDHAMAN vs I.T.O., WARD - 2(3), BURDWAN, BURDWAN
Shri Duvvuru RL Reddy (Vice President)
NEW CONTAI NURSERY SCHOOL,CONTAI, PURBA MEDINIPUR vs I.T.O., WARD - 27(1), HALDIA, PURBA MEDINIPUR
Shri Duvvuru RL Reddy (Vice President)
