ITAT Kolkata Bench
22,285 judgments
ALCOM INVESTMENT PVT LTD,MUMBAI vs INCOME TAX OFFICER, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7(1), KOLKATA, AAYAKAR BHAWAN, KOLKATA vs UGRAYA FOODS AND FEEDS PRIVATE LIMITED, JALPAIGURI
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi, Accountant Member I.T.A. No.1341/Kol/2024 Assessment Year: 2020-21 ACIT, Circle-7(1), Kolkata......................................................................................Appellant VS. Ugraya Foods And Feeds Pvt. Ltd...........................................................................................Respondent 12A, Dabgram Industrial Centre, Fulbari, Near Krishna Weight Bridge. [PAN: AAACY8901B] Appearances by: Shri P.
SAANVI DEVELOPERS & REALTORS PVT. LTD., KOLKATA,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
M/S R R COAL AGENCIES PVT. LTD.,KOLKATA vs ITO, WARD-1(1), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SAANVI DEVELOPERS & REALTORS PRIVATE LIMITED. ,KOLKATA vs ITO, WARD-1(1), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
INCOME TAX OFFICER, KOLKATA vs HIGHLIGHT COMMOTRADE PRIVATE LIMITED, KOLKATA
SRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NAVJYOTI EDUCATION SOCIETY,JHARGRAM vs ITO, WARD-1(1), EXEMPTION, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
INDIAN EX SERVICES LEAGUE (W.B.),KOLKATA vs I.T.O., (EXEMPTION), WARD - 1(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
KANODIA VYAPAR COMPANY PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(1), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SRI BARUN GUPTA,KOLKATA vs I.T.O., WARD - 10(1), KOLKATA
AGARPARA JUTE MILLS LTD.,,KOLKATA vs DCIT, CENTRAL CIRCLE - 1(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member I.T.A. No.2002/Kol/2024 Assessment Year: 2014-15 Agarpara Jute Mills Ltd.........Appellant 21A, Shakespeare Sarani, 3rd Floor, Kolkata – 700017. [PAN: AACCA4864H] vs. .Respondent DCIT, Central Circle-1(1), Kolkata. Appearances by: Shri Rana Dey, Office staff of Miraj D. Shah, AR, appeared on behalf of the assessee. Shri Archana Gupta, Addl. CIT- Sr. DR, appeared on behalf of the Revenue. Date of concluding the hearin
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), KOLKATA, KOLKATA vs MANGALVANI EXPORTS PVT LTD, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RAGHUVIR RETAILERS PVT. LTD.,KOLKATA vs PCIT-2, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ITO, WARD-62(1), KOLKATA vs HARISH BHARGAVA, KOLKATA
the Tribunal. The ld. counsel argues that as per CBDT Circular No.17/2019 dated 08.08.2019, appeals with tax effect below Rs.50 lacs was subsequently enhanced to Rs.60 lacs by the latest circular issued by the CBDT. The present appeals should not be perused before Tribunal and may be dismissed on the ground of low tax effect.
ITO, WARD - 11(1), KOLKATA vs SUMANGAL FOREX & TRAVELS PVT LTD, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ITO WD-2(1), KOLKATA vs RASHI IMPEX (P) LTD, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SITANI TRADING PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 9(1), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
KAILASH SHAW,TITAGARH, NORTH 24 PARGANAS vs I.T.O., WARD - 52(2), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs DOLLAR HOLDING PVT. LTD., KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DEPUTY COMMISSOENR OF INCOME TAX, KOLKATA vs DOLLAR HOLDING PVT. LTD., KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, JM ORDER Per Rajesh Kumar (Accountant Member)
