ITAT Kolkata Bench
22,276 judgments
ITO, WARD - 36(1), KOLKATA vs KOLKATA RESERVE BANK EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SHANTA AJMERA,KOLKATA vs I.T.O., WARD - 49(3), KOLKATA
the Bench that the assessee may be allowed to withdraw this appeal to which the ld. DR did not oppose. 3. Hence, we are dismissing the appeal as withdrawn with the liberty to the assessee to get the appeal revived by filing necessary miscellaneous application if the assessee is not successful in the VSVS-24, for any reason, whatsoever. In the result, the appeal filed by the assessee is dismissed as withdrawn. Order is pronounced in the open court on 26th February, 2025 (Sanjay Awasthi / संज
ITO, KOLKATA vs KOLKATA RESERVE BANK EMPLOYEES COOPERATIVE CREDIT SOCIETY, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
MOHD. KAMREZZAMAN,MURSHIDABAD vs A.C.I.T., CIRCLE - 42, MURSHIDABAD
Shri Duvvuru RL Reddy (Vice President)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs REGENT HIRISE PRIVATE LIMITED, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs REGENT HIRISE PRIVATE LIMITED, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ITO WARD-7(1), KOLKATA, KOLKATA vs LOGIC INFOTECH LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DILIP KUMAR MONDAL,KOLKATA vs I.T.O., WARD - 34(3), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
TRIDIP DAS,HOWRAH vs I.T.O., WARD - 46(4), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
MANJU GUPTA,KOLKATA vs I.T.O., WARD - 47(1), KOLKATA, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
VIDYA DEVI MIHARIA ,KOLKATA vs ITO, WARD-36(1), KOLKATA. , KOLKATA
Shri Duvvuru RL Reddy (Vice President)
TROPEX SUPPLIERS PVT. LTD. ,KOLKATA vs ITO,WARD-4(1), KOLKATA. , KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
PARIJAT COMMODITIES PVT. LTD.,HAZARIBAG, JHARKHAND vs I.T.O., WARD - 13(3), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
CHITTARANJAN LOCOMOTIVE WORKS COOPERATIVE CREDIT SOCIETY LIMITED,CHITTARANJAN vs ASSISTANT COMMISSIONER OF INCOME TAX , ASANSOL
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
GOBINDAPUR PANCHPOTA SAMABAY KRISHI UNNAYAN SAMITY LIMITED,NADIA vs I.T.O., WARD - 41(2), NADIA, KRISHNANAGAR, NADIA
Shri Duvvuru RL Reddy (Vice President)
M/S. LINDE INDIA LTD(FORMERLY BOC INDIA LTD) ,KOLKATA vs PCIT, KOL, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MEGHA BADURKA ,KOLKATA vs ITO, WARD-37(2), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SUNITA GARG,KOLKATA vs ITO, WARD 43(1), KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
JUNCTIONS HOTEL PRIVATE LIMITED,SILIGURI vs INCOME TAX OFFICER WARD 1(4) SILIGURI, SILIGURI
the Bench that the assessee may be allowed to withdraw this appeal to which the ld. DR did not oppose.
GOPSAI AVINANDAN SANGHA,KOLKATA vs ITO(E), WARD-1(1), KOLKATA. , KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rakesh Mishra (Accountant Member)
