ITAT Kolkata Bench
22,248 judgments
TRIDIP DAS,HOWRAH vs I.T.O., WARD - 46(4), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
MANJU GUPTA,KOLKATA vs I.T.O., WARD - 47(1), KOLKATA, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
VIDYA DEVI MIHARIA ,KOLKATA vs ITO, WARD-36(1), KOLKATA. , KOLKATA
Shri Duvvuru RL Reddy (Vice President)
TROPEX SUPPLIERS PVT. LTD. ,KOLKATA vs ITO,WARD-4(1), KOLKATA. , KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
PARIJAT COMMODITIES PVT. LTD.,HAZARIBAG, JHARKHAND vs I.T.O., WARD - 13(3), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
CHITTARANJAN LOCOMOTIVE WORKS COOPERATIVE CREDIT SOCIETY LIMITED,CHITTARANJAN vs ASSISTANT COMMISSIONER OF INCOME TAX , ASANSOL
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
GOBINDAPUR PANCHPOTA SAMABAY KRISHI UNNAYAN SAMITY LIMITED,NADIA vs I.T.O., WARD - 41(2), NADIA, KRISHNANAGAR, NADIA
Shri Duvvuru RL Reddy (Vice President)
M/S. LINDE INDIA LTD(FORMERLY BOC INDIA LTD) ,KOLKATA vs PCIT, KOL, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MEGHA BADURKA ,KOLKATA vs ITO, WARD-37(2), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SUNITA GARG,KOLKATA vs ITO, WARD 43(1), KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
JUNCTIONS HOTEL PRIVATE LIMITED,SILIGURI vs INCOME TAX OFFICER WARD 1(4) SILIGURI, SILIGURI
the Bench that the assessee may be allowed to withdraw this appeal to which the ld. DR did not oppose.
GOPSAI AVINANDAN SANGHA,KOLKATA vs ITO(E), WARD-1(1), KOLKATA. , KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rakesh Mishra (Accountant Member)
INCOME TAX OFFICER, WARD-11(1), KOLKATA, AAYAKAR BHAWAN, CHOWRINGHEE SQUARE, KOLKATA vs POSITIVE DEVCON PVT. LTD., SONARPUR
SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAKESH MISHRA (Accountant Member)
BAISAKHI INFRAPROJECTS PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, WARD 5(4), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
M/S. SHREEDHAN MERCANTILE PVT. LTD., ,KOLKATA vs ITO, WARD - 1(4) , KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rakesh Mishra (Accountant Member)
SUBHDATA COMMOSALE PVT. LTD.,KOLKATA vs ITO, WARD 10(2), KOLKATA
us, the Ld. Counsel for the assessee prayed before the Bench to set aside the orders of both the authorities below and restore the appeal to the file of the Assessing Officer to de novo adjudicate the issue. Ld. Sr. DR opposed this prayer of the assessee.
STEEL SE ENGINEERING PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, WARD 2(1), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi,Accountant Member] I.T.A. No. 864/Kol/2024 Assessment Year: 2021-22 Steel Se Engineering Pvt. Ltd. Vs. ITO, Ward-2(1), Kolkata (PAN: AARCS 3508 B) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 03.02.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 25.02.2025 For the assessee / निर्धारिती की ओर से None For the revenue / राजस्व की ओर से Shri Loviesh Shelley, Addl. CIT Sr. D.R ORDER / आदेश Per
PASSION BEVERAGES PVT. LTD.,HOOGHLY vs NFAC, DELHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
PASSION BEVERAGES PVT. LTD.,HOOGHLY vs ITO, NFAC, , DELHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
LOPAMUDRA KUNDU,KOLKATA vs NFAC, DELHI
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi,Accountant Member] I.T.A. No. 274/Kol/2024 Assessment Year: 2014-15 Lopamudra Kundu [Legal Heir of Himansu Kundu(Since deceased)] Vs. NFAC, Delhi (PAN: AEUPK 0822 J) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 10.02.2025 Date of Pronouncement/ 25.02.2025 आदेश उद्घोषणा की तिथि For the assessee / निर्धारिती की ओर से Shri J. M. Thard, Advocate For the revenue / राजस्व की ओर से Shri P. N. Barnw
