ITAT Kolkata Bench
22,248 judgments
NISHA BANGUR,KOLKATA vs ITO, WARD - 49(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
INTIMATE COMMOTRADE PVT. LTD. ,KOLKATA vs ITO, WARD-6(2), KOLKATA
the Tribunal. Therefore, he pleaded to condone the delay.
PREETI BHALOTIA,KOLKATA vs ACIT-DCIT, CIRCLE-44, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
PREETI BHALOTIA,KOLKATA vs ACIT-DCIT, CIRCLE-44, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
PREETI BHALOTIA,KOLKATA vs ACIT-DCIT, CIRCLE-44, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
PREETI BHALOTIA,KOLKATA vs ACIT-DCIT, CIRCLE-44, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. EXHIBITS INDIA PVT. LTD.,KOLKATA vs A.C.I.T., CC - 4(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
APARNA SAHA,MALDA vs I.T.O., WARD - 3(1), MALDA, MALDA
Shri Duvvuru RL Reddy (Vice President)
RAJ KUMAR BOTHRA,KOLKATA vs ITO, WARD-37(3), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 2349/Kol/2024 Assessment Year: 2018-19 | Appellant / (अपीलार्थी) | | Respondent / प्रत्यर्थी | |:--------------------------|:---------|:-------------------------------| | Raj Kumar Bothra | Vs. | ITO, Ward-37(3), Kolkata | | (PAN: AEBPB 2819 H) | | | | Description | Value | |:-----------------------------------------------|:---------------------------------------| | Date of Hearing / सुन
D.C.I.T./A.C.I.T., CIRCLE - 7(1), KOLKATA vs ANTHER VINIMAY PRIVATE LIMITED, KOLKATA
SHRI RADHA KRISHNA FERRO ALLOYS PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
CLASSIC GROWERS LTD.,KOLKATA vs A.C.I.T., CIRCLE - 7(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
ITO, WARD - 36(1), KOLKATA vs KOLKATA RESERVE BANK EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SHANTA AJMERA,KOLKATA vs I.T.O., WARD - 49(3), KOLKATA
the Bench that the assessee may be allowed to withdraw this appeal to which the ld. DR did not oppose. 3. Hence, we are dismissing the appeal as withdrawn with the liberty to the assessee to get the appeal revived by filing necessary miscellaneous application if the assessee is not successful in the VSVS-24, for any reason, whatsoever. In the result, the appeal filed by the assessee is dismissed as withdrawn. Order is pronounced in the open court on 26th February, 2025 (Sanjay Awasthi / संज
ITO, KOLKATA vs KOLKATA RESERVE BANK EMPLOYEES COOPERATIVE CREDIT SOCIETY, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
MOHD. KAMREZZAMAN,MURSHIDABAD vs A.C.I.T., CIRCLE - 42, MURSHIDABAD
Shri Duvvuru RL Reddy (Vice President)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs REGENT HIRISE PRIVATE LIMITED, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs REGENT HIRISE PRIVATE LIMITED, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ITO WARD-7(1), KOLKATA, KOLKATA vs LOGIC INFOTECH LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DILIP KUMAR MONDAL,KOLKATA vs I.T.O., WARD - 34(3), KOLKATA, KOLKATA
Shri Duvvuru RL Reddy (Vice President)