ITAT Kolkata Bench
22,248 judgments
SRI MANTA SONI,KOLKATA vs ITO, WARD-33(6), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SANTA ASHRAM KALYANI,KALYANI vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
LAKSHMI MATA HIMGHAR PVT LTD,NAISARAI, ARAMBAG vs ACIT CIR-23(1), HOOGHLY, HOOGHLY
AMENITY APPLIANCES PVT. LTD.,KOLKATA vs ITO, WARD 10(2), , KOLKATA
M/S FUNIDEA VINIMAY PVT. LTD.,KOLKATA vs I.T.O.,WARD-5(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
UNIVERSAL ENTERPRISES,KOLKATA vs DCIT,CIRCLE-36, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member Ι.Τ.Α. No.2579/Kol/2024 Assessment Year: 2006-07 Universal Enterprises.............Appellant 1st Floor, 7, Rabindra Sarani, Kolkata -1. [PAN: AAAFU8003H] VS. DCIT, Circle-36, Kolkata.............................................................Respondent Appearances by: Shri Gautam Bose, Staff, appeared on behalf of the assessee. Shri Sailen Samadder, Addl. CIT- Sr. DR, appeared on behalf of the Revenue. Date of concl
SAMARESH PAUL,KOLKATA vs I.T.O., WARD 25(1), KOLKATA, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
OPLUS STEEL AND POWER PVT. LTD.(FORMERLY KNOWN AS SWATI CONCAST AND POWER PVT. LTD.),KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
YASH MINING PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
BLUEVIEW AGENCIES PVT. LTD.,ODISHA vs I.T.O., WARD - 5(3), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
JITENDRA KEJRIWAL,KOLKATA vs I.T.O., WARD - 40(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
KALYANESHWARI TRACON PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 4(1), KOLKATA
the Ld. CIT(A) wherein the appeal of the assessee has been dismissed on the ground that the Form no. 10IC has belatedly been filed i.e. on 20.02.2023.
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs PUNAM DEVI LAKHOTIA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DIGVIJAY FINLEASE LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 5(1), KOLKATA, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
INCOME TAX OFFICER, AAYAKAR BHAWAN, ESPLANADE vs JODHRAJ FINASSIST PRIVATE LIMITED, PRINCE BAKTIAR SHAH ROAD
the Tribunal raising the following grounds of appeal:
INCOME TAX OFFICER, AAYAKAR BHAWAN, ESPLANADE vs JODHRAJ FINASSIST PRIVATE LIMITED, PRINCE BAKTIAR SHAH ROAD
SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAKESH MISHRA (Accountant Member)
INCOME TAX OFFICER, WARD-9(1), KOLKATA, KOLKATA vs AAKASH SAREE TRADING PRIVATE LIMITED, KOLKATA
SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAKESH MISHRA (Accountant Member)
SAMPRATIK NEWS SERVICES P.LTD.,KOLKATA vs ITO, WARD 7(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
PRAHALAD RAI SUTODIA,KOLKATA vs ITO, WARD 36(5), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
ANAMIKA CAPITAL FINANCE PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
