ITAT Kolkata Bench
22,244 judgments
VALAKA ENGINEERING PVT. LTD.,KOLKATA, WEST BENGAL vs ACIT, CIRCLE - 20, NEW DELHI
DCIT,CIRCLE-1, BURDWAN, BURDWAN vs BARDHAMAN DHARMARAJ PAPER MILL PVT LTD, BURDWAN
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
FO KUANG SHAN CALCUTTA BUDDHIST CENTRE,KOLKATA vs CIT (EXEMPTION), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
M/S. DHANKAMAL PROPERTIES PRIVATE LIMITED,KOLKATA vs ITO, WARD - 1(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DEBABRATA PAUL,KOLKATA vs ACIT, CIR-50(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
INCOME TAX OFFICER, WARD-5(1), KOLKATA, KOLKATA vs VITAL ENCLAVE PRIVATE LIMITED, KOLKATA
PARTHA MUKHERJEE,DURGAPUR vs I.T.O., WARD - 3(3), SURI, BIRBHUM
SHRI RAJESH KUMAR (Accountant Member)
PARTHA MUKHERJEE,DURGAPUR vs I.T.O., WARD - 3(3), , SURI, BIRBHUM
M/S. BENGAL SHRISTI INFRASTRUCTURE DEVELOPMENT LTD.,DURGAPUR vs A.C.I.T., CIRCLE - 2,, DURGAPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
KALYAN,V. NAGAR, PURULIA vs IT(EXEMPTIONS), 10B, MIDDLETON ROW (6TH FLOOR)
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT, CIRCLE-1, BURDWAN vs KATWA-KALNA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED, BURDWAN
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DCIT, CIRCLE - 1, BURDWAN vs KATWA KALNA COOPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED, BURDWAN
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DCIT, CIRCLE-1, BURDWAN vs KATWA-KALNA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED, BURDWAN
DCIT, CIRCLE-1, BURDWAN vs KATWA-KALNA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED, BURDWAN
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SATBIR MAHATO,HOOGHLY vs I.T.O., WARD - 24(3), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
MPM IT SOLUTIONS PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, WARD - 4(1), KOLKATA
the designated authority through e-filing and an acknowledgement in this regard has been issued by the department. Considering the above, the appeal of the assessee is hereby dismissed as withdrawn. However, the assessee will be at liberty to get his appeal restored upon filing an application, if for any reason, whatsoever, the application for Vivad Se Vishwas Scheme, 2024 is not accepted by the Department.
M/S ABHMAN DISTRIBUTOR PVT. LTD.,KOLKATA vs NFAC, DELHI
SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAKESH MISHRA (Accountant Member)
NISHA BAHETI,KOLKATA vs ACIT, CIR-11(2), KOLKATA. , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)