ITAT Kolkata Bench

22,244 judgments

ITO, WARD - 10(2), KOLKATA vs ASTHA TECHNICAL SERVICES LTD, KOLKATA

ITA 20/KOL/2025[2014-15]Status: Fixed1/5/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SANDEEP KUMAR GUPTA,KOLKATA vs I.T.O., WARD - 29(1), KOLKATA

ITA 2/KOL/2025[2017-2018]Status: Disposed1/5/2025AY 2017-2018

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

KOLKATA CRAFT COMBINE SOCIETY,KOLKATA vs ITO, WARD-50(3), KOLKATA

ITA 882/KOL/2024[2017-18]Status: Disposed1/5/2025AY 2017-18

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

NAVEEN COMMODEAL PVT. LTD.,,KOLKATA vs ITO, WARD - 6(1), KOLKATA

ITA 603/KOL/2024[2009-10]Status: Disposed1/5/2025AY 2009-10

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SANJAY BANIK,HOOGHLY vs I.T.O., WARD- 23(1), HOOGHLY

ITA 2352/KOL/2024[2013-2014]Status: Disposed1/5/2025AY 2013-2014

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SANJAY BANIK,HOOGHLY vs I.T.O., WARD-23(1), HOOGHLY

ITA 2351/KOL/2024[2012-2013]Status: Disposed1/5/2025AY 2012-2013

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

DCIT, CIRCLE - 49(1), KOLKATA, KOLKATA vs PARTHA CHAKRABORTI, SALT LAKE CITY, KOLKATA

ITA 1473/KOL/2024[2014-15]Status: Disposed1/5/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SPRING MARKETING PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(1), KOLKATA, KOLKATA

ITA 1145/KOL/2024[2012-2013]Status: Disposed1/5/2025AY 2012-2013

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA vs SENDOZ COMMERCIALS PRIVATE LIMITED, KOLKATA

ITA 28/KOL/2025[2017]Status: Disposed30/4/2025

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

INCOME TAX OFFICER, KOLKATA vs GAJRAJ STEEL MERCHANTS PRIVATE LIMITED, WEST BENGAL

ITA 334/KOL/2024[2015-16]Status: Disposed30/4/2025AY 2015-16

SHRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

SINGATALA SOCIETY FOR EDUCATION RELIEF AND VOCATIONAL EXCELLENCE,MALDA vs ADIT, CPC,, BENGALURU

ITA 2697/KOL/2024[2020-21]Status: Disposed30/4/2025AY 2020-21

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

M/S. BAID TRADE FINA PVT. LTD.,,KOLKATA vs ITO, WARD - 1(1), , KOLKATA

ITA 2453/KOL/2024[2021-22]Status: Disposed30/4/2025AY 2021-22

Shri Duvvuru RL Reddy (Vice President)

MALDA CO-OPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD.,MALDA vs I.T.O., WARD - 3(2), KOLKATA, KOLKATA

ITA 1138/KOL/2024[2017-2018]Status: Disposed30/4/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

M/S. PHILIPS ELECTRONICS NEDERLAND B.V.,KOLKATA vs A.C.I.T.(INTERNATIONAL TAXATION), CIRCLE - 2(1), KOLKATA, KOLKATA

ITA 134/KOL/2023[2020-2021]Status: Disposed30/4/2025AY 2020-2021

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

TARUN KOLEY,PURBA MEDINIPUR vs ITO, WARD - 27(3),, HALDIA

ITA 2663/KOL/2024[2015-16]Status: Disposed29/4/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

VEER MEHRA TRUST,KOLKATA vs ITO, WARD 1(2), EXEMPT, KOLKATA

ITA 2627/KOL/2024[2023-24]Status: Disposed29/4/2025AY 2023-24

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

M/S. JAMSHEDPUR TRANSPORT CO.LTD.,KOLKATA vs I.T.O., WARD - 6(2), KOLKATA

ITA 2618/KOL/2024[2018-2019]Status: Disposed29/4/2025AY 2018-2019

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

AMRIT BREEDER FARMS PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 11(1), KOLKATA

ITA 2472/KOL/2024[2017-2018]Status: Disposed29/4/2025AY 2017-2018

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(2), GANGTOK, GANGTOK SIKKIM vs SIKKIM STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED , GANGTOK SIKKIM

ITA 1711/KOL/2024[2020-21]Status: Disposed29/4/2025AY 2020-21

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SIMA DHARA,KISMAT APURBAPUR vs INCOME TAX OFFICER, AAYAKAR BHAWAN, CHINSURAH

ITA 1225/KOL/2023[2017-18]Status: Disposed29/4/2025AY 2017-18

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)