ITAT Kolkata Bench
22,244 judgments
NISHU LEASING AND FINANCE LIMITED,KOLKATA vs INCOME TAX OFFICER, WARD 1(1), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
TARA MAA GOLD ,BIRBHUM vs DCIT-3, SURI, SURI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
AKC INTERNATIONAL PVT. LTD.,KOLKATA vs ITO, WARD 11(1), , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MAHABIR PRASAD RUNGTA,JHARKHAND vs I.T.O., WARD - 44(2), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MAHABIR PRASAD RUNGTA,JHARKHAND vs I.T.O., WARD - 44(2), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER | Mahabir Prasad Rungta. Kamarigoda, Chakulia, S.O. Chakulia, West Singhbhum- 832301, Jharkhand, India (PAN: ADAPR9979A) | Vs. | ITO, Ward-44(2), Kolkata | | (Appellant) | | (Respondent) | Present for: Appellant by : None Respondent by : Sm. Ruchika Sharma, Sr. DR Date of Hearing : 28.04.2025 Date of Pronouncement : 28.04.2025 ORDER Per Bench : Both the captioned appeals by the assessee are against the separate orde
KOOL KIDZ PRODUCTS LIMITED,KOLKATA vs I.T.O., WARD - 4(4), KOLKATA
WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED,KOLKATA vs DY. CIT, CPC, BANGALURU
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
WEST BENGAL POWER DEVELOPMENT LTD.,KOLKATA vs ACIT, CPC, BANGALURU
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SWAPAN SAHA,KOLKATA vs I.T.O., WARD - 37(1), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
J.K. ENGINEERING PVT. LTD.,GANGTOK, SIKKIM vs A.C.I.T., CIRCLE - 3(2), GANGTOK
the Ld. CIT(A) wherein the appeal of the assessee has been dismissed as there was no compliance on behalf of the assessee.
INCOME TAX OFFICER, WARD-27(1), HALDIA, AAYAKR BHAVAN , HALDIA vs CONTAI CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED, VILL-CONTAI, PURBA MEDINIPUR
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
INCOME-TAX OFFICER, WARD - 27(1), AAYKAR BHAVAN, HALDIA vs CONTAI CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED., CONTAI , PURBA MEDINIPUR
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX DEPARTMENT, KOLKATA vs LAKHOTIA TRANSPORT CO. PRIVATE LIMITED, KOLKATA
KANCHAN DEVI BAHETI,KOLKATA vs ITO, WARD 43(1), , KOLKATA
Shri Duvvuru RL Reddy (Vice President)
SWATI SARAWAGI FAMILY TRUST,KOLKATA vs ACIT, CIRCLE-7(1), , KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SWATI SARAWAGI FAMILY TRUST,KOLKATA vs ACIT, CIRCLE-7(1),, KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
VIJAY MITTAL,VIZAC, A.P. vs D.C.I.T., CIR - 1(1), KOLKATA
SATYENDRANATH BOSE EDUCATIONAL & SOCIAL WELFARE TRUST,KOLKATA vs WARD 1(3), EXEMPT, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SWETA AGARWAL,KOLKATA vs INCOME TAX OFFICER, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
TIRIYOGI NARAYAN SINGH,1,GIBSON LANE, SUITE 213, 2ND FLOOR vs ACIT, CIRCLE-28, AAYAKAR BHAWAN, GARIAHAT ROAD
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
