ITAT Kolkata Bench

VIJAY MITTAL,VIZAC, A.P. vs D.C.I.T., CIR - 1(1), KOLKATA

SATYENDRANATH BOSE EDUCATIONAL & SOCIAL WELFARE TRUST,KOLKATA vs WARD 1(3), EXEMPT, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

SWETA AGARWAL,KOLKATA vs INCOME TAX OFFICER, KOLKATA

Shri Duvvuru RL Reddy (Vice President)

TIRIYOGI NARAYAN SINGH,1,GIBSON LANE, SUITE 213, 2ND FLOOR vs ACIT, CIRCLE-28, AAYAKAR BHAWAN, GARIAHAT ROAD

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

INCOME TAX OFFICER, KOLKATA vs RAMESWARPUR COLD STORAGE PVT. LTD. , KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

INCOME TAX OFFICER, KOLKATA vs NITIN HIRE PURCHASE PRIVATE LIMITED, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

ARUN KUMAR GUPTA,KOLKATA vs ITO, WARD-44(2), KOLKATA

Shri Duvvuru RL Reddy (Vice President)

ARINDAM MUKHERJI,KOLKATA vs I.T.O., WARD - 31(2), KOLKATA, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

ARINDAM MUKHERJI,KOLKATA vs I.T.O., WARD - 31(2), KOLKATA, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

BIRAMPUR S.K.U.S. LIMITED,PURBA MEDINIPUR vs I.T.O., WARD - 27(1), KOLKATA, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

INCOME TAX OFFICER, WARD-8(2), KOLKATA, KOLKATA vs SAPPHIRE TRADE ASSOCIATES PRIVATE LIMITED, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

M/S. SHANTI VYAPAR PVT. LTD.,,KOLKATA vs ITO, WARD 9(1),, KOLKATA

SASWAT RETAILS PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(2), KOLKATA

Shri Duvvuru RL Reddy (Vice President)

ASSISTANT COMMISSIONER INCOME OF TAX, KOLKATA vs S.R.TIMBER PRODUCTS PRIVATE LIMITED, HOWRAH

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

KAZI ZAINAL ABSAR,ASANSOL vs ITO, WARD-1(1), ASANSOL

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

ROTARY CALCUTTA MAHANAGAR TRUST,KOLKATA vs CIT (EXEMPTION), , KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rakesh Mishra (Accountant Member)

ROTARY CALCUTTA MAHANAGAR TRUST,KOLKATA vs CIT(EXEMPTION),, KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rakesh Mishra (Accountant Member)

RAJ KUMAR PUGLIA,BIRBHUM vs ITO, WARD - 3(4), SURI

SHRI RAJESH KUMAR (Accountant Member)

SHREE JEEN TRADELINK PVT.,KOLKATA vs DCIT, CENTRAL CIR.-3(3), KOLKATA

Shri Duvvuru RL Reddy (Vice President)

B.R. CONSTRUCTION,KOLKATA vs I.T.O., WARD - 25(1), KOLKATA

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)