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ITAT Kolkata Bench

22,248 judgments

SUPRAKASH SAHA,BAGUIHATI vs D.C.I.T., CIRCLE - 52(1), KOLKATA

ITA 2266/KOL/2024[2013-2014]Status: Disposed24/4/2025AY 2013-2014

DCIT, CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs LAGAN ENGINEERING COMPANY LIMITED, KOLKATA

ITA 2165/KOL/2024[2014-15]Status: Disposed24/4/2025AY 2014-15

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

RAUDRAMUKHI COMMERCE PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA

ITA 2023/KOL/2024[2013-2014]Status: Disposed24/4/2025AY 2013-2014

SHRI RAJESH KUMAR (Accountant Member)

GEONKHALI CO-OPERATIVE AGRICULTURAL CREDIT SOCIETY LIMITED,PURBA MEDINIPUR vs I.T.O., WARD - 27(1), HALDIA

ITA 1958/KOL/2024[2017-2018]Status: Disposed24/4/2025AY 2017-2018

SHRI RAJESH KUMAR (Accountant Member)

POMONA FARMS & PRODUCTS,KOLKATA vs D.C.I.T., CIRCLE - 34,, KOLKATA

ITA 1940/KOL/2024[2018-2019]Status: Disposed24/4/2025AY 2018-2019

SHRI RAJESH KUMAR (Accountant Member)

POMONA FARMS & PRODUCTS,KOLKATA vs D.C.I.T., CIRCLE - 34,, KOLKATA

ITA 1939/KOL/2024[2017-2018]Status: Disposed24/4/2025AY 2017-2018

AASHIRWAD EXCLUSIVE SAREE SALES PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(1), KOLKATA

ITA 1840/KOL/2024[2013-2014]Status: Disposed24/4/2025AY 2013-2014

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SUBRATA MOITRA,DURGAPUR vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI

ITA 1827/KOL/2024[2014-15]Status: Disposed24/4/2025AY 2014-15

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

IVL DHUNSERI PETROCHEM INDUSTRIES PRIVATE LIMITED,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA, KOLKATA

ITA 1712/KOL/2024[2020-2021]Status: Disposed24/4/2025AY 2020-2021

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

ACIT, KOLKATA vs SUBHAS KUMAR KEDIA, KOLKATA

ITA 1648/KOL/2024[2017-18]Status: Disposed24/4/2025AY 2017-18

DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs MALA BANERJEE, BARRACKPORE

ITA 152/KOL/2024[2012-13]Status: Disposed24/4/2025AY 2012-13

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

GREENBILT INDUSTRIES PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA, KOLKATA

ITA 1421/KOL/2024[2017-2018]Status: Disposed24/4/2025AY 2017-2018

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

MAYFAIR VILLA PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA, KOLKATA

ITA 1407/KOL/2024[2012-2013]Status: Disposed24/4/2025AY 2012-2013

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(2),KOLKATA, AAYAKAR BHAWAN POORVA vs SUBDHAN TRADELINK PRIVATE LIMITED, KOLKATA

ITA 1398/KOL/2024[2013-14]Status: Disposed24/4/2025AY 2013-14

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

WEXFORD SALES PVT LTD,KOLKATA vs INCOME TAX OFFICER, KOLKATA

ITA 1319/KOL/2024[2012-2013]Status: Disposed24/4/2025AY 2012-2013

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

BASUDEB DAS,SOUTH 24 PARGANAS vs I.T.O., WARD - 26(1), KOLKATA, KOLKATA

ITA 1308/KOL/2024[2017-2018]Status: Disposed24/4/2025AY 2017-2018

SHRI RAJESH KUMAR (Accountant Member)

MADHU REANSPORT COMPANY PRIVATE LIMITED. ,KOLKATA vs ITO, WARD-II(1), KOLKATA. , KOLKATA

ITA 1233/KOL/2024[2008-09]Status: Disposed24/4/2025AY 2008-09

MCLEOD RUSSEL INDIA LTD.,KOLKATA vs PCIT, KOLKATA - 2, KOLKATA

ITA 1136/KOL/2024[2015-2016]Status: Disposed24/4/2025AY 2015-2016

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

SHREE BALAJEE AGRO MILLS PRIVATE LIMITED,KOLKATA vs WARD 5(1) KOLKATA, KOLKATA

ITA 1293/KOL/2023[2013-14]Status: Disposed24/4/2025AY 2013-14

Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra, Accountant Member] Ι.Τ.Α. No. 1293/Kol/2023 Assessment Year: 2013-14 | Appellant | Vs. | Respondent | |:----------------------------------------|:----|:-----------------------| | Shree Balajee Agro Mills Pvt. Ltd. | | ITO, Ward-5(1), Kolkata | | (PAN: AALCS 8282 L) | | | | Appellant / (अपीलार्थी) | | Respondent / प्रत्यर्थी | | Detail | Date | |:---------------------------------------|:--------------| | Date of Hear

ESSEL MINING & INDUSTRIES LIMITED,KOLKATA vs D.C.I.T CIR - 5,KOLKATA, KOLKATA

ITA 786/KOL/2013[2008-2009]Status: Disposed24/4/2025AY 2008-2009

the Tribunal after the Hon'ble Calcutta High Court vide order dated 17.11.2021 passed in the appeal of the assessee filed under Section 260A of the Income-tax Act, 1961 (the Act) IA No. GA/1/2017 (Old No. GA/247/2017) in ITA 5/274/2017 referred the issue back to the Tribunal for fresh consideration to decide the legal issue in the light of decision by Hon'ble Supreme Court in the case of CIT vs. Saurashtra Cements Ltd. (2010) 325 ITR 422 (SC) after affording both the sides a fair and adequa