ITAT Kolkata Bench

GOUTAM MONDAL,KOLKATA vs I.T.O., WARD - 47(4), KOLKATA

Shri Duvvuru RL Reddy (Vice President)

DEERGOLD COMMERCIAL PVT. LTD.,,NORTH TWENTY FOUR PARGANAS vs ITO, WARD - 14(1),, KOLKATA

Shri Duvvuru RL Reddy (Vice President)

DIPANSHU GUPTA,HOWWRAH vs ITO, WARD - 37(1), KOLKATA

DIPANSHU GUPTA,HOWRAH vs ITO, WARD - 37(1), KOLKATA

ANTPARA SAMABAY KRISHI UNAYAN SAMITY LIMITED,ANTPARA, BURDWAN vs ACIT, NFAC, DELHI/ ITO, WARD - 1(1), BURDWAN

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member I.T.A. Nos.2053, 1635, 1634, 1633 &1632/Kol/2024 Assessment Years: 2020-21, 2018-19, 2017-18, 2014-15 & 2013-14 Antpara Samabay Krishi Unayan Samity Ltd.....................................Appellant Jaragram Bardhaman, W.B-713404. [PAN: AAAAA3313K] vs. ACIT, NFAC, Delhi................................................................................Respondent Appearances by: Shri Bisweswar Ghosh, Advocate, appeared on

ANTPARA SAMABAY KRISHI UNAYAN SAMITY LIMITED,ANTPARA vs ACIT, NFAC, DELHI, DELHI

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

ANTPARA SAMABAY KRISHI UNNAYAN SAMITY LIMITED,ANTPARA vs I.T.O., WARD 1(1), BURDWAN, AAYKAR BHAWAN

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member I.T.A. Nos.2053, 1635, 1634, 1633 &1632/Kol/2024 Assessment Years: 2020-21, 2018-19, 2017-18, 2014-15 & 2013-14 Antpara Samabay Krishi Unayan Samity Ltd...........................................Appellant Jaragram Bardhaman, W.B-713404. [PAN: AAAAA3313K] vs. ACIT, NFAC, Delhi...................................................................................Respondent Appearances by: Shri Bisweswar Ghosh, Advocate, app

ANTPARA SAMABAY KRISHI UNNAYAN SAMITY LIMITED,ANTPARA vs ITO WARD 1(1), BURDWAN, BURDWAN

the CIT(Appeals), NFAC 4. The Appellate craves leave to supplement, substitute, add, alter, amend, cancel or modify all or any grounds at the time of hearing.”

KHOKAN ACHARYA,BIRBHUM vs INCOME TAX OFFICER, BIRBHUM

Shri Duvvuru RL Reddy (Vice President)

RAINA VYAPAAR PRIVATE LIMITED,KOLKATA vs ACIT, CC-3(2), KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

RAJIV PUJARA,KOLKATA vs DCIT, CIR 1(1), KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

DCIT, CENTRAL CIRCLE-1(4), KOLKATA, KOLKATA vs SOUTHWINDS PROJECT LLP, KOLKATA

MAS MERCANTILES PVT. LTD.,KOLKATA vs ITO, WARD-7(1), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

M/S DURGA AUTOMOTIVES PVT. LTD.,SILIGURI vs DCIT, CIR.-1 , SILIGURI

UNISEVEN ENGINEERING AND INFRASTRUCTURE PVT. LTD., ,KOLKATA vs DCIT, CIRCLE - 7(1),, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, JM] I.T.A. Nos.2651 & 2652/Kol/2024 Assessment Years: 2014-15 & 2015-16 Uniseven Engineering & Infrastructure Pvt. Ltd. 30D, Jawaharlal Nehru Road, Park Street, Kolkata-700016. (PAN: AAACU9083G) Appellant Vs. Respondent DCIT, Central Circle-7(1), Kolkata Date of conclusion of Hearing 17.03.2025 Date of Pronouncement 22.04.2025 For the Assessee Shri Sunil Surana, AR For the Revenue Shri Sailen Samadder, Addl. CIT, Sr. DR ORDER

UNISEVEN ENGINEERING AND INFRASTRUCTURE PVT. LTD., ,KOLKATA vs DCIT, CIRCLE - 7(1),, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SREE KAMAKHYA TEA COMPANY PVT. LTD.,KOLKATA vs ITO, WARD-4(4),, KOLKATA

Shri Rajesh Kumar (Accountant Member)

M/S. ELCON ESTATE PVT. LTD.,KOLKATA vs I.T.O., WARD - 13(1), KOLKATA

BHATTACHARYA RUBBER WORKS (1964) PVT. LTD.,KOLKATA vs I.T.O., WARD - 8(1), KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

R D TEA LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 4(1), KOLKATA, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member I.T.A. No.1555/Kol/2024 Assessment Year: 2012-13 R D Tea Limited.. .Appellant Dhandhania House, 2nd Floor, 4, Middleton Street, Kolkata – 700071. [PAN: AABCR3010M] vs. ACIT, Circle-4(1), Kolkata.. .Respondent Appearances by: Shri A. K. Tibrewal, AR, appeared on behalf of the appellant. Shri Rajat Datta, Sr. DR, appeared on behalf of the Respondent. Date of concluding the hearing : January 28, 2025 Date of pronouncing