ITAT Kolkata Bench
22,244 judgments
HANUMANT NIKETAN PVT. LTD.,KOLKATA vs ITO, WARD-5(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
HANUMANT NIKETAN PVT. LTD.,KOLKATA vs ITO, WARD-5(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
PRIYANKA VINIMAY PRIVATE LIMITED,KOLKATA vs NFAC, DELHI/ACIT, WARD - 6(1), KOLKATA
us Ld. AR requested that one more opportunity may be granted to the assessee so that the assessee would be able to produce all the required documents before the Ld. CIT(A) to substantiate its case. Thus, in the interest of justice, we restore the issues in both the appeals to the file of Ld. CIT(A) for readjudicating the issues afresh after granting the assessee adequate opportunity of being heard. However, looking to the non-cooperation of the assessee during the course of appellate procee
PRIYANKA VINIMAY PRIVATE LIMITED,KOLKATA vs NFAC, DELHI/ACIT, WARD - 6(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SHREE GANESH STOCK ADVISORY PVT. LTD.,KOLKATA vs DCIT, CENTRAL CIR.-3(3), KOLKATA
the Ld. CIT(A), so that the assessee could be able to provide the details to substantiate its case for the year under consideration before the Ld. CIT(A).
THE GOODHOPE FOUNDATION,KOLKATA vs I.T.O.,WARD-1(3) (EXEMPTION), KOLKATA
the Hon'ble Tribunal as per provisions of Section 253 of the IT Act shall be within sixty days of the date of the service of the appellate order and in the case of the assessee the date of service being the 9th May, 2024, the time limit for filing of appeal has expired on 8th of July, 2024.
GANESH VINCOM PRIVATE LIMITED,KOLKATA vs D.C.I.T, CENTRAL CIRCLE-4(2), KOLKATA
us from the assessee's Counsel requesting the Bench to allow the withdrawal the appeal. Accordingly, accepting the request of the assesse, we dismiss the appeal as withdrawn. In the result, the appeal filed by the assessee is dismissed as withdrawn. Order is pronounced in the open court on 6th May, 2025 (Sanjay Awasthi/संजय अवस्थी) Accountant Member/लेखा सदस्य (Pradip Kumar Choubey / प्रदीप कुमार चौबे) (Judicial Member)
PRATIBHA GRIHA NIRMAN PVT. LTD.,KOLKATA vs I.T.O., WARD-5(2), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MD. ENAMUL HAQUE,KOLKATA vs A.C.I.T., CENTRAL CIRCLE - 4(4), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
MD. ENAMUL HAQUE,KOLKATA vs A.C.I.T., CENTRAL CIRCLE - 4(4), , KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
VIJAY KALANI,KOLKATA vs I.T.O., WARD - 1(1), ASANSOL
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
ACIT, CC-4(1), KOLKATA vs SANJEEV KEJRIWAL, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
NANDAN LIVE STOCK DEVELOPMENT CO-OPERATIVE SOCIETY LTD.,BURDWAN vs A.C.I.T., CIRCLE - 1,, DURGAPUR
Shri Duvvuru RL Reddy (Vice President)
DCIT CIR-4(1), KOLKATA, KOLKATA vs ANDREW YULE AND CO LTD, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
M/S. LA OPALA RG LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
SHRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER\nAND SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER\nITA No. 1891/KOL/2024\nAssessment Year: 2017-18\nM/s. La Opala RG Ltd.\n8th Floor, Premises No.803 &\n804 Eco Centre EM-4,\nSector-V, Kolkata-91.\n(PAN: AAACL5569J)\n(Appellant)\nDCIT, Circle-11(1) (formerly\nCircle-12(1), Kolkata)\nVs.\n(Respondent)\nPresent for:\nAppellant by : Shri A. K. Tulsyan, FCA\nRespondent by : Smt. Monalisha Pal Mukherjee, JCIT, Sr. DR\nDate of Hearing : 30.04.2025\nDate of Pro
TRIDIP ROY,PORT BLAIR vs I.T.O., WARD - 3(4), PORT BLAIR
Shri Duvvuru RL Reddy (Vice President)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX, KOLKATA vs RAJPUTANA GENERAL COMMERCIAL CORPORATION PRIVATE LIMITED, KOLKATA
INCOMETAX OFFICER, KOLKATA vs DADHICH INDIA PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
NIPPON YUSEN KABUSHIKI KAISHA,KOLKATA vs CIT-(IT &TP), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SWAPAN BHTTACHARYA,KOLKATA vs ACIT, CIRCLE 61,, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
