← All Benches
ITAT Kolkata Bench
22,243 judgments
TATA CONSUMER PRODUCTS LIMITED,KOLKATA vs D.C.I.T., CIRCLE-4(1), KOLKATA, KOLKATA
ITA 426/KOL/2022[2018-2019]Status: Disposed7/5/2025AY 2018-2019
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
TATA CONSUMER PRODUCTS LIMITED (ERSTWHILE TATA GLOBAL BEVERAGES LIMITED),KOLKATA vs D.C.I.T., CIRCLE-4(1), KOLKATA, KOLKATA
ITA 385/KOL/2022[2017-2018]Status: Disposed7/5/2025AY 2017-2018
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, KOLKATA vs RAJPUTANA GENERAL COMMERCIAL CORPORATION PRIVATE LIMITED, KOLKATA
ITSSA 99/KOL/2024[2017]Status: Disposed6/5/2025
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), KOLKATA, KOLKATA vs RAJPUTANA GENERAL COMMERCIAL CORPORATION PRIVATE LIMITED, KOLKATA
ITSSA 98/KOL/2024[2016]Status: Disposed6/5/2025
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1) KOLKATA, INCOME TAX KOLKATA vs RAJPUTANA GENERAL COMMERCIAL CORPORATION PRIVATE LIMITED, KOLKATA
ITSSA 97/KOL/2024[2014]Status: Disposed6/5/2025
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), KOLKATA vs NIRMAL KUMAR KEJRIWAL, KOLKATA
ITSSA 135/KOL/2024[2016]Status: Disposed6/5/2025
ACIT.CENTRAL CIRCLE 41, KOLKATA vs RITU KEJRIWAL, KOLKATA
ITSSA 134/KOL/2024[2016]Status: Disposed6/5/2025
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), KOLKATA vs NIRMAL KUMAR KEJRIWAL, KOLKATA
ITSSA 133/KOL/2024[2015]Status: Disposed6/5/2025
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), KOLKATA vs NIRMAL KUMAR KEJRIWAL, KOLKATA
ITSSA 132/KOL/2024[2014]Status: Disposed6/5/2025
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1),, KOLKATA vs NIRMAL KUMAR KEJRIWAL, KOLKATA
ITSSA 131/KOL/2024[2013]Status: Disposed6/5/2025
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -4(1), KOLKATA, KOLKATA vs RITU KEJRIWAL, KOLKATA
ITSSA 130/KOL/2024[2017]Status: Disposed6/5/2025
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX, KOLKATA vs RAJPUTANA GENERAL COMMERCIAL CORPORATION PRIVATE LIMITED, KOLKATA
ITSSA 100/KOL/2024[2012]Status: Disposed6/5/2025
SHIV SHAKTI STEEL PRIVATE LIMITED,KOLKATA vs ACIT CIRCLE 1(1), KOLKATA
ITA 168/KOL/2025[2021-22]Status: Disposed6/5/2025AY 2021-22
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. SAMAKSH HOLDINGS PVT. LTD.,KOLKATA vs ACIT, CIRCLE-1(1), KOLKATA
ITA 113/KOL/2025[2011-12]Status: Disposed6/5/2025AY 2011-12
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
TERA UNEMPLOYED ENGINEERS CO-OPERATIVE SOCIETY LTD.,COOCHBEHAR vs ITO, WARD-2(2), COOCHBEHAR
ITA 674/KOL/2024[2014-15]Status: Disposed6/5/2025AY 2014-15
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
HIND CERAMICS PVT. LTD., ,KOLKATA vs DCIT, CIRCLE - 10(1), KOLKATA
ITA 610/KOL/2024[2017-18]Status: Disposed6/5/2025AY 2017-18
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
HIND CERAMICS PVT. LTD.,,KOLKATA vs DCIT, CIRCLE - 10(1), KOLKATA
ITA 608/KOL/2024[2012-13]Status: Disposed6/5/2025AY 2012-13
JAI KUMAR KANKARIA(HUF),KOLKATA vs ACIT, CIR. 33, KOLKATA
ITA 556/KOL/2024[2018-19]Status: Disposed6/5/2025AY 2018-19
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
BISWANATH HOSIERY MILLS LTD.,KOLKATA vs ACIT, CIR. 4(2), KOLKATA
ITA 469/KOL/2024[2015-16]Status: Disposed6/5/2025AY 2015-16
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
HANUMANT NIKETAN PVT. LTD.,KOLKATA vs ITO, WARD-5(1), KOLKATA
ITA 2684/KOL/2024[2013-14]Status: Disposed6/5/2025AY 2013-14
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
