GANESH VINCOM PRIVATE LIMITED,KOLKATA vs. D.C.I.T, CENTRAL CIRCLE-4(2), KOLKATA

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ITA 2581/KOL/2024Status: DisposedITAT Kolkata06 May 2025AY 2015-16Bench: us from the assessee's Counsel requesting the Bench to allow the withdrawal the appeal. Accordingly, accepting the request of the assesse, we dismiss the appeal as withdrawn. In the result, the appeal filed by the assessee is dismissed as withdrawn. Order is pronounced in the open court on 6th May, 2025 (Sanjay Awasthi/संजय अवस्थी) Accountant Member/लेखा सदस्य (Pradip Kumar Choubey / प्रदीप कुमार चौबे) (Judicial Member)2 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Income Tax Appellate Tribunal accepted the assessee's request to withdraw the appeal. Consequently, the appeal filed by the assessee was dismissed as withdrawn.

What were the facts?

Ganesh Vincom Pvt. Ltd. filed an appeal against the order of the Ld. Commissioner of Income Tax (Appeal) for AY 2015-16. During the hearing, the assessee's counsel submitted a letter requesting to withdraw the appeal.

What were the issues?

Whether the tribunal should allow the assessee's request to withdraw the appeal.

Which sections of the Income-tax Act were involved?

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “B” BENCH: KOLKATA

Before: Shri Pradip Kumar Choubey& Shri Sanjay Awasthi]

ORDER / आदेश Per Pradip Kumar Choubey, JM: This is the appeal preferred by the assessee against order of Ld. Commissioner of Income Tax (Appeal)- 27, Kolkata (hereinafter referred to as the Ld. CIT(A)] dated 29.10.2024 for AY 2015-16. 2. At the time of hearing, a letter dated 28.04.2025 was placed before us from the assessee’s Counsel requesting the Bench to allow the withdrawal the appeal. Accordingly, accepting the request of the assesse, we dismiss the appeal as withdrawn.

Order is pronounced in the open court on 6th May, 2025 Sd/- Sd/- (Sanjay Awasthi/संजय अव�थी) (Pradip Kumar Choubey /�द�प कुमार चौबे) Accountant Member/लेखा सद�य Judicial Member/�या�यक सद�य Dated: 6th May, 2025 SM, Sr. PS Copy of the order forwarded to: 1. Appellant- Ganesh Vincom Pvt. Ltd., 2nd Floor, 10, Princep Street, Kolkata- 700072 2. Respondent – DCIT, Central Circle-4(2), Kolkata 3. Ld. CIT(A)- 27, Kolkata 4. Ld. PCIT- , Kolkata 5. DR, Kolkata Benches, Kolkata (sent through e-mail)

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