ITAT Kolkata Bench
22,193 judgments
LIZARD TRADING PVT. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD-1, RAIGARH, RAIGARH
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
LIZARD TRADING PVT. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD-1, RAIGARH, RAIGARH
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SAHARA INDIA TOURISM DEVELOPMENT CORPN. LTD., ,KOLKATA vs ACIT, CIRCLE - 8(2), KOLKATA , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
TRIVENI DEVI BHUTRA,KOLKATA vs INCOME TAX OFFICER WARD 61(4), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
VISTA TIE UP PVT. LTD.,SILIGURI vs I.T.O., WARD-1(1),, KOLKATA
KAJAL KUMARI SETH,KOLKATA vs I.T.O., WARD - 45(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
KAVITA AGARWAL,KOLKATA vs ITO, WARD 30(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SUSHILA DEVI CHOUDHURY,BIRBHUM vs I.T.O., CIRCLE - 1, SURI
Shri Duvvuru RL Reddy (Vice President)
KADAMBINI CHAUDHRY,KOLKATA vs I.T.O., WARD - 33(1),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
RAJU SAHA,BARASAT, TWENTY FOUR PARGANAS NORTH vs DCIT/ACIT, CIRCLE - 61,, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
SANJAY PAUL,KOLKATA vs I.T.O., WARD - 49(1),, KOLKATA
the CIT(A). However, the appeal was filed belatedly by 316 days. The CIT(A) dismissed the appeal in limine, declining to condone the delay, and consequently did not adjudicate the matter on merits.5. It is also seen from the record that the assessee did not appear before the CIT(A) despite issue of notices on various occasions. The appeal was, therefore, decided ex parte and the order of the Assessing Officer was sustained.
TRUSTEES UCO BANK EMPLOYEES PROVIDENT FUND,KOLKATA vs I.T.O., WARD - 50(1),, KOLKATA
the CIT(A). However, the CIT(A) dismissed the appeal ex parte, thereby sustaining the additions made by the Assessing Officer.
UJJAL SINHA,KOLKATA vs DCIT, CENTRAL CIRCLE 4(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
UJJAL SINHA,KOLKATA vs DCIT, CENTRAL CIRCLE 4(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
UJJAL SINHA,KOLKATA vs DCIT, CENTRAL CIRCLE 4(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
UJJAL SINHA,KOLKATA vs DCIT, CENTRAL CIRCLE 4(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
UJJAL SINHA,KOLKATA vs DCIT, CENTRAL CIRCLE 4(1),, KOLKATA
GUINESS FINANCE & LEASING PVT. LTD.,,KOLKATA vs ITO, WARD 6(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SHUSHANT GUPTA,KOLKATA vs ITO, WARD 32(2), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
TAWFIQUR RAHMAN,KOLKATA vs ITO, WARD 30(1),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
