ITAT Kolkata Bench
22,193 judgments
KALNA REGULATED MARKET COMMITTEE (PRESENTLY PURBA BURDWAN ZILLA REGULATED MARKET COMMITTEE),BURDWAN vs ITO, WARD 1(1),, BURDWAN
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3(2), KOLKATA, KOLKATA vs SINCERE COMMODITIES AND DERIVATIVES MARKET PVT. LTD., KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAXCENTRAL CIRCLE 3(2), KOLKATA,, KOLAKTA vs SINCERE COMMODITIES AND DERIVATIVES MARKET PVT. LTD., KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. SHROFF TRADELINK PVT. LTD. ,KOLKATA vs ITO, WARD 1(1), , KOLKATA
M/S. SHROFF TRADELINK PVT. LTD., ,KOLKATA vs ITO, WARD 1(1), , KOLKATA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
MRS. CHAINA MONDAL,ASANSOL vs ITO, TDS, WARD-4(3), ASANSOL
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MRS. CHAINA MONDAL,ASANSOL vs ITO, TDS WARD-4(3), ASANSOL
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MRS. CHAINA MONDAL ,ASANSOL vs ITO, TDS WARD 4(3), ASANSOL
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MRS. CHAINA MONDAL,ASANSOL vs ITO, TDS, WARD-4(3), ASANSOL
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MRS. CHAINA MONDAL,ASANSOL vs ITO, TDS WARD-4(3), ASANSOL
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MAYURPANKH VINCOM PVT. LTD.,HOWRAH vs ITO, WARD 4(2), KOLKATA
MAYURPANKH VINCOM PVT. LTD.,HOWRAH vs ITO, WARD-13(3), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
GOODHOPE TIE-UP PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DCIT, KOLKATA vs M/S NEW CHARAN KANWAL FINANCE COMPANY PVT. , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
KASHIPUR BRIHANDAYATAN CREDIT COOPERATIVE SOCIETY LTD.,PURULIA vs ITO, WARD- 3(2), PURULIA
Shri Duvvuru RL Reddy (Vice President)
BIJAYA SAHA,KOLKATA vs I.T.O., WARD - 32(1),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
ATANU BHATTACHARJEE,KOLKATA vs ITO, WARD 52(1),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
NIRAJ KAJARIA,KOLKATA vs ITO, WARD 29(4),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
M/S. TEDIUM COMMERCIAL PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA, KOLKATA
the AO. Finally the AO added the amount as unexplained cash credit to the income of the assessee.
LIZARD TRADING PVT. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD-1, RAIGARH, RAIGARH
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
