ITAT Kolkata Bench
22,193 judgments
JAYANTA FANZEN LIGHTING INDUSTRIES PRIVATE LIMITED,KOLKATA WEST BENGAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
HIND CERAMICS PVT. LTD., ,KOLKATA vs DCIT, CIRCLE - 10(1), KOLKATQ
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
1.INCOME TAX OFFICER WARD 3(1), KOLKATA , KOLKATA vs ANUSHREYA INVESTMENT PRIVATE LIMITED, KOLKATA
ASSISTANT COMMISSIONER INCOME TAX, CENTRAL CIRCLE -4(1),KOLKATA, KOLKATA vs VICTOR TRADELINK PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ITO WD 2(1) KOL, KOLKATA vs UNICORN PLAZA (P) LTD., KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), KOLKATA, KOLKATA vs SANATAN MERCHANTS PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DAKSHIN BARASAT SERVICE CO-OPERATIVE SOCIETY LTD.,DAKSHIN BARASAT vs I.T.O,, WARD - 25(1),, KOLKATA
M/S. N G BROTHERS,KOLKATA vs A.C.I.T., CIRCLE - 40, , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
M/S. N G BROTHERS,KOLKATA vs A.C.I.T., CIRCLE - 40, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
M/S. N G BROTHERS,KOLKATA vs A.C.I.T., CIRCLE - 40, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
M/S. N G BROTHERS,KOLKATA vs A.C.I.T., CIRCLE - 40,, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
M/S. N G BROTHERS,KOLKATA vs A.C.I.T., CIRCLE - 40, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
QUIVER COMMERCIAL (P) LTD.,KOLKATA vs I.T.O., WARD - 1(2), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
INCOME TAX OFFICER, KOLKATA vs SUMERU RETAILERS PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
STERLING FINVEST PVT. LTD.,KOLKATA vs DCIT, CIR. 5(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
BK GARDEN FRESH PRIVATE LTD.,,KOLKATA vs ITO, WARD 7(1), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
JALAN NIKETAN PRIVATE LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE 4(2),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DAKSHIN KALIKATA SANSAD,KOLKATA vs I.T.O., WARD - 1(2), EXEMPTION,, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
KALNA REGULATED MARKET COMMITTEE(PRESENTLY PURBA BURDWAN ZILLA REGULATED MARKET COMMITTEE),BURDWAN vs ITO, WARD 1(1),, BURDWAN
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
KALNA REGULATED MARKET COMMITTEE (PRESENTLY PURBA BURDWAN ZILLA REGULATED MARKET COMMITTEE),BURDWAN vs ITO, WARD 1(1),, BURDWAN
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
