ITAT Kolkata Bench
22,193 judgments
ASIS SARKAR,KOLKATA vs ITO, WARD 50(1), , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RAJU MANDOL,KOLKATA vs ITO, WARD 43(3),, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DEEPMALA VYAPAAR PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DCIT, CIRCLE1(1), KOLKATA vs ARTHUR TURNKEY PROJECTS LTD, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
TOPWELL AGENCY (P) LTD.,KOLKATA vs A.C.I.T., CC - 3(1),, KOLKATA
the Ld. CIT(A). Notices were issued by the Ld. CIT(A) on five consecutive occasions between 19.04.2023 and 07.07.2025, however, there was no compliance on the part of the assessee. Consequently, the Ld. CIT(A) dismissed the appeal ex parte and sustained the addition made by the Assessing Officer.
MD SAROWAR HOSSAIN PURKAIT,KOLKATA vs I.T.O., WARD - 32(3),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
M/S. ARTHUR TURNKEY PROJECTS LTD.,KOLKATA vs DCIT/ACIT, CIRCLE - 1(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. MERINO INDUSTRIES LIMITED,KOLKATA vs A.O., TDS, CIRCLE 1(1), , KOLKATA
the Ld. CIT(A).
M/S. MERINO INDUSTRIES LIMITED,KOLKATA vs A.O., TDS, CIRCLE 1(1), , KOLKATA
the Ld. CIT(A).
M/S. MERINO INDUSTRIES LIMITED,KOLKATA vs A.O., TDS, CIRCLE 1(1), , KOLKATA
the Ld. CIT(A).
M/S. MERINO INDUSTRIES LIMITED,KOLKATA vs A.O., TDS, CIRCLE 1(1), , KOLKATA
the Ld. CIT(A).
M/S. MERINO INDUSTRIES LIMITED,KOLKATA vs A.O., TDS, CIRCLE 1(1), , KOLKATA
the Ld. CIT(A).
M/S. MERINO INDUSTRIES LIMITED,KOLKATA vs A.O., TDS, CIRCLE 1(1), , KOLKATA
the Ld. CIT(A).
M/S. MERINO INDUSTRIES LIMITED,KOLKATA vs A.O., TDS, CIRCLE 1(1), KOLKATA
the Ld. CIT(A).
M/S. MERINO INDUSTRIES LIMITED ,KOLKATA vs DCIT, CIRCLE 1(1), TDS, , KOLKATA
the Ld. CIT(A).
M/S. MERINO INDUSTRIES LIMITED,KOLKATA vs DCIT, TDS, CIRCLE 1(1), , KOLKATA
the Ld. CIT(A).
M/S. MERINO INDUSTRIES LIMITED,KOLKATA vs DCIT, TDS, CIRCLE 1(1), , KOLKATA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI RAKESH MISHRA (Accountant Member)
NARAYAN DALMIA,BANKURA vs ITO, WARD 3(1),, BANKURA
Shri Duvvuru RL Reddy (Vice President)
PDK INTERNATIONAL PVT. LTD.,KOLKATA vs I.T.O., WARD 8(3), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
