ITAT Kolkata Bench
22,193 judgments
SANJAY KUMAR GUPTA,BURDWAN vs ACIT, CENTRAL CIRCLE 2(1), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ANJANI AGARWAL,KOLKATA vs PCIT (CENTRAL) KOLKATA - 2, , KOLKATA
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
DIPIKA SINGH,KOLKATA vs ITO, WARD 50(2), NOW WARD 50(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
GAJANAND AGARWAL,EAST SIKKIM vs DCIT, CENTRAL CIRCLE 3(2),, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
KAMLESH KUMAR AGARWAL,GANGTOK vs DCIT, CENTRAL CIRCLE 3(2), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT CC1(4) KOLKKATA, KOLKATA vs DADU TAXTILE LLP, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ARYAN PROMOTERS PVT. LTD.,KOLKATA vs D.C.I.T., CC - 2(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SATABDI DEVELOPERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(2),, KOLKATA
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs AVIMA EXPORTS PRIVATE LIMITED , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
KAKOLI DEBANSHI,BIRBHUM vs ITO, WARD 3(1),, SURI
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs LADHURAM TOSHNIWAL AND SONS ELECTRICALS PRIVATE LIMITED , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs LADHURAM TOSHNIWAL AND SONS ELECTRICALS PRIVATE LIMITED , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs LADHURAM TOSHNIWAL AND SONS ELECTRICALS PRIVATE LIMITED , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs LADHURAM TOSHNIWAL AND SONS ELECTRICALS PRIVATE LIMITED , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs LADHURAM TOSHNIWAL AND SONS ELECTRICALS PRIVATE LIMITED , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs LADHURAM TOSHNIWAL AND SONS ELECTRICALS PRIVATE LIMITED , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
INCOME TAX OFFICER, WARD-11(1),KOL, KOLKATA vs KISH ENGINEERING PVT LTD, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. R S VINIMAY PVT. LTD.,,KOLKATA vs ITO, CIRCLE 11(1),, KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(3), KOLKATA, KOLKATA vs AVIMA EXPORTS PRIVATE LIMITED, KOLKATA
VIKASH MIMANI,SIKKIM vs A.C.I.T., CIRCLE - 3(2),, GANGTOK
the Tribunal. An affidavit explaining the reasons for such delay has been filed. We, after considering the contents of the affidavit and submissions of both sides, we are satisfied that the delay was due to reasonable cause and the same is condoned.
