ITAT Jodhpur Bench
2,228 judgments
SHRIYA DEVI MATA MANDIR PRAJAPAT SAMAJ SEVA SANSTHAN,RAJSAMAND vs CIT(EXEMPTION), JAIPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI UDAYAN DAS GUPTA, HON'BLE (Judicial Member)
SHRI SHESHAVTAR 1008 SHRI KALLAJI VEDPITH EVAM SHODH SANSTHAN,NIMBAHERA, CHITTORGARH vs ITO EXEMPTION WARD, UDAIPUR, AAYKAR BHAWAN, UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
SHREE VISHWAKARMA SUTRADHAR SAMPATI TRUST,BIKANER vs INCOME TAX OFFICER, EXEMPTION, BIKANER
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
DINESH BOHRA,MUMBAI vs ITO,W-1, BARMER, BARMER, RAJASTHAN
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI UDAYAN DAS GUPTA, HON'BLE (Judicial Member)
SANSKAR SHIKSHAN SANSTHAN,PALI vs ADIC, CPC, BANGALORE / ITO, WARD-1(1), PALI, PALI
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI UDAYAN DAS GUPTA, HON'BLE (Judicial Member)
VIJAY LAXMI GARG,PALI vs ACIT,CIRCLE, PALI
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI UDAYAN DAS GUPTA, HON'BLE (Judicial Member)
SHIVAJS CORPORATION PVT. LTD. ,JODHPUR vs ITO, WARD-1(4), JODHPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI UDAYAN DAS GUPTA, HON'BLE (Judicial Member)
INCOME TAX OFFICER, TDS, UDAIPUR vs DEPUTY CONSERVATOR OF FOREST (SOUTH), UDAIPUR
the Ld. CIT(A) who has deleted the said demand by stating that the VFPMCs are not contractors under Section 194C, as they are formed under the Rajasthan Forest Act, 1953, and function as self-help groups for forest conservation and development. The payments made to VFPMCs are not contract payments but are reimbursements for work done under the joint forest management policy of the State Government.
INCOME TAX OFFICER, TDS, UDAIPUR vs DEPUTY CONSERVATOR OF FOREST SOUTH, UDAIPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
BAJARANG LAL CHAUDHARY,BIKANER vs LD. AO WARD 2(2) BIKANER, BIKANER
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI UDAYAN DAS GUPTA, HON'BLE (Judicial Member)
LAVINA MEHTA,JODHPUR vs ITO WARD 3(4), JODHPUR, JODHPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI UDAYAN DAS GUPTA, HON'BLE (Judicial Member)
PUKHRAJ KUNDANMAL SHAH,JODHPUR vs ACIT/DCIT, CIRCLE-1, JODHPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
DEV KARAN SUTHAR,BHILWRA vs ITO, WARD-1,, BHILWARA
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI UDAYAN DAS GUPTA, HON'BLE (Judicial Member)
UTTAM KUMAR JAIN,BANSWARA vs ITO WD-1,, CHITTOR
RAJESH KUMAR JAIN HUF,BHILWARA vs ITO WARD 1, BHILWARA
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
RAJESH KUMAR JAIN HUF,BHILWARA vs ITO WARD 1 BHILWARA, BHILWARA
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
ADARSH CREDIT COOPERATIVE SOCIETY LTD. ,AHMEDABAD vs DCIT, CENTRAL CIRCLE-1, JODHPUR
SHRI RAJPAL YADAV, HONʼBLE (Vice President), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
ADARSH CREDIT COOPERATIVE SOCIETY LTD.,AHMEDABAD vs DCIT, CENTRAL CIRCLE-1, JODHPUR
SHRI RAJPAL YADAV, HON'BLE (Vice President), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
ADARSH CREDIT COOPERATIVE SOCIETY LTD.,AHMEDABAD vs DCIT, CENTRAL CIRCLE-1, JODHPUR
SHRI RAJPAL YADAV, HONʼBLE (Vice President), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
ADARSH CREDIT COOPERATIVE SOCIETY LTD.,AHMEDABAD vs DCIT, CENTRAL CIRCLE-1, JODHPUR
SHRI RAJPAL YADAV, HON'BLE (Vice President), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
