ITAT Jodhpur Bench
2,228 judgments
ADARSH CREDIT COOPERATIVE SOCIETY LTD.,AHMEDABAD. vs DCIT, CENTRAL CIRCLE-1, JODHPUR
SHRI RAM GAUSHALA GAU SEVA SAMITI,NAGAUR vs CIT(EXEMPTION),, JAIPUR
Shri Rajpal Yadav, Hon'ble Vice President, Dr. Mitha Lal Meena, Hon'ble (Accountant Member)
KISHAN BABA GHO SEWA SAMITI ,NAGAUR vs CIT(EXEMPTION),, JAIPUR
Shri Rajpal Yadav, Hon'ble Vice President, Dr. Mitha Lal Meena, Hon'ble (Accountant Member)
SHRI JEEV DAYA GAU SEWA SAMITI,NAGAUR vs CIT(EXEMPTION),, JAIPUR
Shri Rajpal Yadav, Hon'ble Vice President, Dr. Mitha Lal Meena, Hon'ble (Accountant Member)
ADARSH CREDIT COOPERATIVE SOCIETY LTD.,AHMEDABAD vs DCIT, CENTRAL CIRCLE-1, JODHPUR
SHRI RAJPAL YADAV, HONʼBLE (Vice President), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
ADARSH CREDIT COOPERATIVE SOCIETY LTD. ,AHMEDABAD vs DCIT, CENTRAL CIRCLE-1, JODHPUR
ADARSH CREDIT COOPERATIVE SOCIETY LTD. ,AHMEDABAD vs DCIT, CENTRAL CIRCLE-1, JODHPUR
JAI PAL CHOWDHARY,HANUMANGARH vs ITO, NOHAR, HANUMANGARH
DR. MITHA LAL MEENA, HONʼBLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
RAJ KUMAR GOLECHA,PALI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JODHPUR, AAYKAR BHAWAN, JODHPUR
ASST COMMISSIONER OF INCOME TAX, BIKANER vs MUKESH SHAH, SRIGANGANAGAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PATEL MINERALS PVT. LTD. ,UDAIPUR vs ACIT, CIRCLE-1, UDAIPUR
DR. S. SEETHALAKSHMI, J (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHAHNAJ,NEAR BHERUDANJI WELL vs INCOME TAX OFFICER, WARD-2, INCOME TAX OFFICE
Dr. S. SEETHALAKSHMI (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
ACIT, PAOTA C ROAD vs VARAHA INFRA LIMITED, PAOTA B ROAD
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
