UTTAM KUMAR JAIN,BANSWARA vs. ITO WD-1,, CHITTOR

ITA 19/JODH/2023Status: DisposedITAT Jodhpur19 March 2025AY 2015-16

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Income Tax Appellate Tribunal, JODHPUR BENCH (Virtual

Before: DR. MITHA LAL MEENA, HONBLE & SHRI UDAYAN DAS GUPTA, HONBLE

This appeal by the assessee is directed against the order of the National Faceless Appeal Centre, Delhi (hereinafter referred to "the NFAC

The order continues below.

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