ITAT Jodhpur Bench
2,228 judgments
ASHIANA BUILDPROP PRIVATE LIMITED,UDAIPUR vs DCIT, CENTRAL CIRCLE-1, UDIAPUR, UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
ASHIANA BUILDPROP PRIVATE LIMITED,UDAIPUR vs DCIT, CENTRAL CIRCLE-1 UDAIPUR, UDAIPUR
ASHIANA BUILDPROP PRIVATE LIMITED,UDAIPUR vs DCIT- CENTRAL CIRCLE-1 UDIAPUR, UDAIPUE
ASHIANA BUILDPROP PRIVATE LIMITED,UDAIPUR vs DCIT, CENTRAL CIRCLE-1, UDAIPUR, UDAIPUR
LOKESH GOYAL,JODHPUR vs ITO, WARD-1(3), JODHPUR
DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
LOKESH GOYAL,JODHPUR vs ITO, WARD-1(3), JODHPUR
DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
RAMDEV BISHNOI,BIKANER vs ITO, WARD-2(1), BIKANER
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
DIDWANA VIKASH PARISHAD SAMITI, ,DIDWANA, NAGAUR. vs AO,NFAC, JODHPUR, JODHPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
GOMUR FABRICS PRIVATE LIMITED,BHILWARA vs ACIT, CIRCLE, BHILWARA
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
NIKET KUMAR KOTHARI,CHITTORGARH vs CIT (APPEALS) / ITO, WARD-1,, DEHLI/CHITTORGARH
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
PRAKASH CHANDRA JAT ,CHIKARDA, DUNGLA vs ADDL JCIT (A)-1, KOLKATTA
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs DCIT, CIRCLE-1, UDAIPUR
KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs DCIT, CIRCLE-1, UDAIPUR
KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs DCIT, CIRCLE-1, UDAIPUR
KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs DCIT, CIRCLE-1, UDAIPUR
KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs DCIT, CIRCLE-1, UDAIPUR
ASSTT. COMMISSIONER OF INCOME TAX, PAOTA C ROAD vs HRDK BULLION AND REFINERY PRIVATE LIMITED, JODHPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI UDAYAN DAS GUPTA, HON'BLE (Judicial Member)
SHRI JAY DURGA BRAHMANI GAUSHALA SAMITI PALLU,PALLU vs CIT EXEMPTION, CIT EXEMPTION, JAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
PUSHP RAJ BOHRA,JALORE vs PR. CIT – 1, JODHPUR, JODHPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI UDAYAN DAS GUPTA, HON'BLE (Judicial Member)
