ITAT Jodhpur Bench
2,228 judgments
SHANKER NARAYAN AGARWAL,JODHPUR vs ITO WARD 3(1) , JODHPUR, JODHPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
MANISH SHARMA,KOTA vs JCIT, CENTRAL CIRCLE, UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
HEERA LAL KASARA,UDAIPUR vs ITO, WARD-2(1), UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
RACHNA GOYAL,JODHPUR vs ITO, WARD-1(2), JODHPUR
RAUNAK DREAM DEVELOPERS PRIVATE LIMITED,BIKANER vs DCIT, CENTRAL CIRCLE, BIKANER
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
LIFE CARE HOSPITAL,SIROHI vs ACIT/DCIT, CIRCLE-1,, JODHPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
PRADEEP HEDA,UDAIPUR vs ACIT/DCIT, CENTRAL CIRCLE-1,UDAIPUR-2, UDAIPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
SUNITA HEDA,UDAIPUR vs ACIT/DCIT, CENTRAL CIRCLE-1, UDAIPUR-2, UDAIPUR
DR. MITHA LAL MEENA, HONʼBLE (Accountant Member), DR. S. SEETHALAKSHMI, HONʼBLE (Judicial Member)
PRADEEP HEDA,UDAIPUR vs ACIT/DCIT CENTRAL CIRCLE-1, UDAIPUR-2, UDAIPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
PRADEEP HEDA,UDAIPUR vs ACIT/DCIT, CENTRAL CIRCLE-1, UDAIPUR-2, UDAIPUR
DR. MITHA LAL MEENA, HONʼBLE (Accountant Member), DR. S. SEETHALAKSHMI, HONʼBLE (Judicial Member)
OSHI FOUNDATION,SEC SHIV MANDIR UTI COLONY vs CIT EXEMPTION JAIPUR, CIT EXEMPTION JAIPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
L N MEMORIAL CHARITABLE TRUST,CHURU vs CIT (EXEMPTION), CIT ( EXEMPTION ) JAIPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, JODHPUR, JODHPUR vs SUNCITY METALS AND TUBES PVT. LTD., JODHPUR
DR. MITHA LAL MEENA, HONʼBLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
ASSTT. COMMISSIONER OF INCOME-TAX, CIRCLE-1, JODHPUR , PAOTA C ROAD vs J.M. METALS, BASNI
SHREE JAIN SWETAMBAR PRACHIN TIRTH,JODHPUR vs CIT(EXEMPTION),, JAIPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
SITA DEVI CHOUDHARY,AHORE JALORE vs INCOME TAX OFFICER, JALORE
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
INCOME TAX OFFICER, WARD-2(1), UDAIPUR vs DEEPAK WAHI, UDAIPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
MANOJ KUMAR KHUBANI,BARMER vs DC CEN CIR 2 JDH, JODHPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
TARUN MURADIA,UDAIPUR vs DCIT CENTRAL CIRCLE-1 UDAIPUR, UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
INDU BALA PORWAL,UDAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRE CIRCLE-1, UDAIPUR, UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
