ASSTT. COMMISSIONER OF INCOME-TAX, CIRCLE-1, JODHPUR , PAOTA C ROAD vs. J.M. METALS, BASNI

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ITA 257/JODH/2024Status: DisposedITAT Jodhpur24 June 2025AY 2017-18

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Income Tax Appellate Tribunal, JODHPUR BENCH (Virtual

Before: DR. MITHA LAL MEENA, HONʼBLE & DR. S. SEETHALAKSHMI, HONBLE

Dr. Mitha Lal Meena, A.M.: This appeal by the revenue is directed against the order of the National Faceless Appeal Centre, Delhi (hereinafter referred to "the NFAC

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