ITAT Jodhpur Bench
2,228 judgments
KHETPAL SAHARAN,SRI GANGANAGAR vs ITO WARD 1, SRI GANGANAGAR, SRI GANGANAGAR
DR. MITHA LAL MEENA, HON'BLE ACCOUNTANT MEMBER AND NARINDER KUMAR, HON'BLE (Judicial Member)
SHREE DIGAMBER JAIN DHARM PRABHAVANA SAMITI,UDAIPUR vs CIT(EXEMTION), JAIPUR
DR. MITHA LAL MEENA, HON'BLE ACCOUNTANT MEMBER AND NARINDER KUMAR, HON'BLE (Judicial Member)
HARSHIT AGARWAL,UDAIPUR vs ITO, WARD-1(2), UDAIPUR
Dr. M. L. MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAMRAKH ASHOK KUMAR SARAN,NOKHA vs DCIT CENTRAL CIRCLE, BIKANER
RAMRAKH SHYAMLAL,NOKHA vs DCIT, CENTRAL CIRCLE, BIKANER
SHRI RAJPAL YADAV, HON'BLE (Vice President), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
BIRJU DEVI SARAN,NOKHA vs DCIT CENTRAL CIRCLE, BIKANER
SHRI RAJPAL YADAV, HON'BLE (Vice President), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
MULA RAM ADU RAM,NOKHA vs DCIT CENTRAL CIRCLE, BIKANER
SHRI RAJPAL YADAV, HON'BLE (Vice President), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
SATYAM DIAGNOSTIC CENTRE,JODHPUR vs ASSESSMENT UNIT, NFAC / ITO, WARD-1(2), JODHPUR
SHRI RAJPAL YADAV, HON'BLE (Vice President), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
ASSTT. COMMISSIONER OF INCOME-TAX, CIRCLE-1, JODHPUR, JODHPUR vs JODHPUR HEALTHCARE PVT. LTD. , JODHPUR
SHRI RAJPAL YADAV, HON'BLE (Vice President), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
INCOME TAX OFFICER, WARD-1, BARMER vs PUSHP RAJ BOHRA, JALORE
SHRI RAJPAL YADAV, HONʼBLE (Vice President), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
SHRI BHANWAR LAL,JODHPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR
SHRI JAITESHWAR SEVA SANSTHAN,JODHPUR vs CIT (EXEMPTION), JAIPUR
us by challenging the revisional order. 3. The Ld.AR argued and filed a paper book spanning pages 1 to 467, which is kept on record. The Ld.AR argued that the property was given on rent and the said rent was declared as business income and accordingly, the depreciation was claimed. During the assessment and also before the Ld.PCIT, the assessee explained that the assessee has given on a short tenure lease its property being fully equipped hotel and restaurant situated at Village Osiyan. The
DWARKA JEWELLERS PRIVATE LIMITED,JODHPUR vs DCIT, CENTRAL CIRCLE, JODHPUR
DR. MITHA LAL MEENA, HON'BLE ACCOUNTANT MEMBER AND ANIKESH BANERJEE, HON'BLE (Judicial Member)
HARDIK HUNDIA,BALOTRA vs INCOME TAX OFFICER, BALOTRA
DR. MITHA LAL MEENA, HON'BLE ACCOUNTANT MEMBER AND ANIKESH BANERJEE, HON'BLE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, JODHPUR , JODHPUR vs JODHPUR HEALTHCARE PVT. LTD., JODHPUR
DR. MITHA LAL MEENA, HON'BLE ACCOUNTANT MEMBER AND ANIKESH BANERJEE, HON'BLE (Judicial Member)
ASSTT. COMMISSIONER OF INCOME-TAX, CIRCLE-1, JODHPUR , JODHPUR vs JODHPUR HEALTHCARE PVT. LTD., JODHPUR
ASSTT. COMMISSIONER OF INCOME-TAX, CIRCLE-1, JODHPUR , JODHPUR vs JODHPUR HEALTHCARE PVT. LTD., JODHPUR
SHREE RAM COLLOIDS PRIVATE LIMITED,JODHPUR vs PRINCIPAL CIT(1), JODHPUR
DR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
MANGILAL DATLA,BANSWARA vs INCOME TAX OFFICER, WARD BANSWARA, BANSWARA
CHIRAG MURDIA,UDAIPUR vs DCIT , CENTRAL CIRCLE1, UDAIPUR, UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
