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ITAT Jodhpur Bench

2,205 judgments

ASHAPURNA INFRAPROJECTS PRIVATE LIMITED,UDAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX , GHAZIABAD

ITA 174/JODH/2024[2014-15]Status: Disposed2/6/2026AY 2014-15

ASHAPURNA INFRAPROJECTS PRIVATE LIMITED,UDAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX , GHAZIABAD

ITA 173/JODH/2024[2013-14]Status: Disposed2/6/2026AY 2013-14

HEM CHANDRA KALAL,UDAIPUR vs ITO WARD-2(1), UDAIPUR

ITA 1079/JODH/2025[2019-20]Status: Disposed1/6/2026AY 2019-20

MAHAVEER PRASAD KUMHAR,NAI PARASOLI vs ITO WD-1, BHL/, C.R. BUILDING, KAWA KHERA CHOURAHA, SHASTRI NAGAR

ITA 1072/JODH/2025[2019-20]Status: Disposed1/6/2026AY 2019-20

M/S SOM MARBLEX PVT. LTD.,NAGAUR vs ITO, WARD-1, MAKRANA, MAKRANA

ITA 1071/JODH/2025[2020-21]Status: Disposed1/6/2026AY 2020-21

PALI ZILA DUGDH UTPADAK SAHAKARI SANGH LTD,PALI vs ITO , PALI

ITA 987/JODH/2025[2020-21]Status: Disposed21/5/2026AY 2020-21

SANTOSH DEVI JAIN,BALOTRA vs ITO , BALOTRA

ITA 974/JODH/2025[2022-23]Status: Disposed21/5/2026AY 2022-23

AMIT SONI,BIKANER vs ITO WARD- 1(1), BIKANER

ITA 973/JODH/2025[2023-24]Status: Disposed21/5/2026AY 2023-24

NOKHA AGRO SERVICES PRIVATE LIMITED,BIKANER vs ACIT CIRCLE-1 , BIKANER

ITA 927/JODH/2025[2016-17]Status: Disposed21/5/2026AY 2016-17

YADVENDRA DHABHAI,UDAIPUR, RAJASTHAN vs ITO , UDAIPUR RAJASTHAN

ITA 806/JODH/2025[2021-22]Status: Disposed21/5/2026AY 2021-22

DEPUTY COMMISSIONER OF INCOME TAX, UDAIPUR vs UDAIPUR DUGDH UTPADAK SAHAKARI SANGH LIMITED, UDAIPUR

ITA 799/JODH/2025[2017-18]Status: Disposed21/5/2026AY 2017-18

CRYSTAL INFRABUILD PRIVATE LIMITED ,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR

ITA 794/JODH/2025[2022-2023]Status: Disposed21/5/2026AY 2022-2023

RAJKESARI METALS PVT LTD,UDAIPUR vs ACIT, CIRCLE-2, UDAIPUR, UDAIPUR

ITA 776/JODH/2025[2020-21]Status: Disposed21/5/2026AY 2020-21

ASSTT. COMMISSIONER INCOME TAX, UDAIPUR vs SHREE MAA ICE PLANT, DUNGARPUR

ITA 734/JODH/2025[2020-21]Status: Disposed21/5/2026AY 2020-21

CRYSTAL INFRABUILD PRIVATE LIMITED ,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR

ITA 733/JODH/2025[2023-2024]Status: Disposed21/5/2026AY 2023-2024

CRYSTAL INFRABUILD PRIVATE LIMITED ,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR

ITA 732/JODH/2025[2021-2022]Status: Disposed21/5/2026AY 2021-2022

CRYSTAL INFRABUILD PRIVATE LIMITED ,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR

ITA 731/JODH/2025[2020-2021]Status: Disposed21/5/2026AY 2020-2021

MPK EQUITY RESEARCH LLP,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR

ITA 725/JODH/2025[2023-2024]Status: Disposed21/5/2026AY 2023-2024

MPK EQUITY RESEARCH LLP,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR

ITA 724/JODH/2025[2021-2022]Status: Disposed21/5/2026AY 2021-2022

MPK EQUITY RESEARCH LLP,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR

ITA 723/JODH/2025[2020-2021]Status: Disposed21/5/2026AY 2020-2021