← All Benches
ITAT Jodhpur Bench
2,205 judgments
MOUNTAIN VINTRADE PVT LTD,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR
ITA 790/JODH/2025[2022-23]Status: Disposed3/6/2026AY 2022-23
SVARAJ TRADING AND AGENCIES LTD,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR
ITA 779/JODH/2025[2023-2024]Status: Disposed3/6/2026AY 2023-2024
SVARAJ TRADING AND AGENCIES LTD,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR
ITA 778/JODH/2025[2021-2022]Status: Disposed3/6/2026AY 2021-2022
SVARAJ TRADING AND AGENCIES LTD,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR
ITA 777/JODH/2025[2020-2021]Status: Disposed3/6/2026AY 2020-2021
AKRUTI TRADEHUB PRIVATE LIMITED,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR
ITA 751/JODH/2025[2023-24]Status: Disposed3/6/2026AY 2023-24
AKRUTI TRADEHUB PRIVATE LIMITED,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR
ITA 750/JODH/2025[2021-22]Status: Disposed3/6/2026AY 2021-22
AKRUTI TRADEHUB PRIVATE LIMITED,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR
ITA 749/JODH/2025[2020-21]Status: Disposed3/6/2026AY 2020-21
MOUNTAIN VINTRADE PVT LTD,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR
ITA 748/JODH/2025[2023-24]Status: Disposed3/6/2026AY 2023-24
MOUNTAIN VINTRADE PVT LTD,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR
ITA 747/JODH/2025[2021-22]Status: Disposed3/6/2026AY 2021-22
MOUNTAIN VINTRADE PVT LTD,MAHARASHTRA vs "ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR", UDAIPUR
ITA 746/JODH/2025[2020-21]Status: Disposed3/6/2026AY 2020-21
BALDEVA RAM DHOJAK,JAIPUR vs INCOME TAX OFFICER, NAGAUR
ITA 1128/JODH/2025[2009-2010]Status: Disposed3/6/2026AY 2009-2010
MAYA DEVI SUHALKA,UDAIPUR vs ITO WARD 2(1), UDAIPUR, UDAIPUR
ITA 1094/JODH/2025[2020-21]Status: Disposed3/6/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, JODHPUR vs KHEM CHAND, JODHPUR
ITA 662/JODH/2024[2017]Status: Disposed3/6/2026
KHEM CHAND KHATRI,JODHPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR
ITA 558/JODH/2024[2017-18]Status: Disposed3/6/2026AY 2017-18
KHEM CHAND KHATRI,JODHPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR
ITA 557/JODH/2024[2016-17]Status: Disposed3/6/2026AY 2016-17
KHEM CHAND KHATRI,JODHPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR
ITA 556/JODH/2024[2015-16]Status: Disposed3/6/2026AY 2015-16
MUKESH SOMANI,BHILWARA vs ASSESSING OFFICER, ITO, WD-1, BHL
ITA 1140/JODH/2025[2019-20]Status: Disposed2/6/2026AY 2019-20
LUKMAN MAVLI,UDAIPUR vs ITO, WARD-2(1), UDAIPUR, UDAIPUR
ITA 1101/JODH/2025[2018-19]Status: Disposed2/6/2026AY 2018-19
AALOK KALLA,JODHPUR vs COMMISSIONER OF INCOME TAX, APPEAL, JODHPUR
ITA 1041/JODH/2025[2022-23]Status: Disposed2/6/2026AY 2022-23
DIRIYAV SUTHAR,JODHPUR vs ITO, WARD-3(1), JODHPUR
ITA 650/JODH/2024[2014-15]Status: Disposed2/6/2026AY 2014-15
