ITAT Jaipur Bench
7,611 judgments
AYAANSH TRUST,JAIPUR vs CIT(EXEMPTION) JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
AYAANSH TRUST,JAIPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
UMESH SABOO,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2,, JAIPUR
UMESH SABOO,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE-2, JAIPUR
MAHENDRA KUMAR AGARWAL,JAIPUR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ARUN AGARWAL,JAIPUR vs ITO WD 1(2), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHRI POORNIMA ENTERTAINMENTS LLP,JAIPUR vs ITO WARD 1(1), JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PEEYUSH AGARWAL,JAIPUR, RAJASTHAN vs ITO, WARD 1(5), JAIPUR, JAIPUR, RAJASTHAN
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SUNIL KUMAR NAYAK,JHUNJHUNU vs DLC-C-(123)(1) , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
M/S GVK JAIPUR EXPRESSWAY PRIVATE LIMITED,TELANGANA vs PCIT 2, JAIPUR
DCIT, JAIPUR vs GVK JAIPUR EXPRESSWAY PVT LTD, JAIPUR
DCIT, JAIPUR vs GVK JAIPUR EXPRESSWAY PVT LTD, JAIPUR
HADOTI CONSTRUCTION CO.,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX ACIT CIR-1 KOTA, KOTA
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MOHD SAEED,JAIPUR vs ITO WD 5(4), JAIPUR
the Id. CIT(A). The narration so made by the Id. CIT(A) as to dismissal of appeal is reproduced as under:-
YOGESH MAHESHWARI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SANJAY MODANI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
JITENDRA KUMAR FALOR,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3 , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
MALTI AGARWAL,JAIPUR vs ITO WARD-4(3), JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SH. SATYANARAYAN MUNDRA,BHILWARA vs DCIT, CENTRAL CIRCLE, AJMER, AJMER
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PAWAN MECHU,CHIRAWA vs DCIT CEN CIR 1, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)