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ITAT Jaipur Bench

7,611 judgments

AMRESH KUMAR CALLA,JAIPUR vs ITO WARD 1(3), JAIPUR, JAIPUR

ITA 699/JPR/2025[2015-16]Status: Disposed14/8/2025AY 2015-16

DR. MANISH BORAD (Accountant Member)

M/S ASHOKA PORTFOLIO MANAGEMENT PVT. LTD.,JAIPUR vs ITO, WARD-1(1), JAIPUR, JAIPUR

ITA 690/JPR/2025[2008-09]Status: Disposed14/8/2025AY 2008-09

SAKSHI SHARMA,JAIPUR vs ITO WARD 6(1), JAIPUR, JAIPUR

ITA 682/JPR/2025[2011-12]Status: Disposed14/8/2025AY 2011-12

him and the Ld.CIT(A) ought to have decided the issues on merits; and, thirdly, against the addition of Rs.4,34,406/- which has been wrongly calculated and that the benefit of indexed cost of acquisition and other expenses incurred for acquiring the property has not been allowed and that addition has been made in the hands of the co-owner.

MAZHAR ILAHI SHAMSI,JAIPUR vs ITO, WARD 1(1), JAIPUR, JAIPUR

ITA 680/JPR/2025[2009-10]Status: Disposed14/8/2025AY 2009-10

DR. MANISH BORAD (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-3, AMBEDKAR CIRCLE vs MANOJ KUMAR GUPTA, SRIGANGANAGAR

ITA 622/JPR/2025[2018-19]Status: Disposed14/8/2025AY 2018-19

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

KRISHNA BOTHRA,JAIPUR vs ITO, WARD 6(2), JAIPUR

ITA 556/JPR/2025[2010-11]Status: Disposed14/8/2025AY 2010-11

SH. MANOJ KUMAR GUPTA,SRI GANGANAGAR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR

ITA 452/JPR/2025[2018-19]Status: Disposed14/8/2025AY 2018-19

SH. MANOJ KUMAR GUPTA,SRI GANGANAGAR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR

ITA 451/JPR/2025[2017-18]Status: Disposed14/8/2025AY 2017-18

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

ATUL KUMAR KALA,JAIPUR vs ITO WARD 4(1) JAIPUR, JAIPUR

ITA 30/JPR/2025[2017-18]Status: Disposed14/8/2025AY 2017-18

PURAN CHAND,VILL.BARSO vs INCOME TAX OFFICER WD-1, BHARATPUR

ITA 188/JPR/2025[2011-12]Status: Disposed14/8/2025AY 2011-12

DR. MANISH BORAD (Accountant Member)

GOVIND PRASAD JAIN,SAWAI MADHOPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOTA

ITA 184/JPR/2025[2019-20]Status: Disposed14/8/2025AY 2019-20

PAWAN MECHU,JHUNJHUNU vs DCIT CEN CIR 1, JAIPUR

ITA 1458/JPR/2024[2016-17]Status: Disposed14/8/2025AY 2016-17

CIT(A).

INCOME TAX OFFICER, JAIPUR vs GOENKA JEWELLERS, JAIPUR

ITA 402/JPR/2018[2009-10]Status: Disposed14/8/2025AY 2009-10

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

SANDEEP NATANI,JAIPUR vs INCOME TAX OFFICER, WARD 1(2), JAIPUR

ITA 884/JPR/2025[2015-16]Status: Disposed13/8/2025AY 2015-16

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

GREEN MINDED FOOUNDATION,BAWDI BERA vs ITO WARD 4(1), JAIPUR

ITA 579/JPR/2025[2024-2025]Status: Disposed13/8/2025AY 2024-2025

SITARAM BADRI NARAIN MAWAWALE,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR

ITA 412/JPR/2025[2017-18]Status: Disposed13/8/2025AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member)

JUHI BHANDARI, JAIPUR,JAIPUR vs DCIT CIRCLE (INTL TAX), JAIPUR, JAIPUR

ITA 234/JPR/2025[2015-16]Status: Disposed13/8/2025AY 2015-16

SHARAD KUMAR BHANDARI, JAIPUR,JAIPUR vs DCIT CIRCLE (INTL TAX), JAIPUR, JAIPUR

ITA 232/JPR/2025[2015-16]Status: Disposed13/8/2025AY 2015-16

POORAN SINGH,DHOLPUR vs INCOME TAX OFFICER, BHARATPUR

ITA 196/JPR/2025[2010-11]Status: Disposed13/8/2025AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member)

POORAN SINGH,DHOLPUR vs INCOME TAX OFFICER, BHARATPUR

ITA 195/JPR/2025[2010-11]Status: Disposed13/8/2025AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member)