ITAT Jaipur Bench

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-3, JAIPUR, AMBEDKAR CIRCLE vs A AND J INDUSTRIAL AND FINANCIAL CONSULTANCY PRIVATE LIMITED, JHOTWARA

SH. DARSHAN SINGH,ALWAR vs ITO, WARD-1(3), ALWAR, ALWAR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

BADRI NARAIN NATHU LAL,JAIPUR vs INCOME TAX OFFICER, WD-1(3), JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs RAJENDRA KUMAR MUNDRA, JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs GIRRAJ PEASAD SODHANI, JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs KALPANA KHATORIA, JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 946 & 947/JPR/2025 निर्धारण वर्ष / Assessment Year : 2015-16 & 2016-17 | Assistant Commissioner of | नाम | Kalpana Khatoria | Income Tax, | Vs. | 208, Khatoria Bhawan, Balaji | Central Circle-4, | Ka Rasta, Ghat Gate, | Jaipur. | Jaipur. | स्थायीलेखा सं. / जीआईआर सं./ PAN/GIR No.: AGZPK3528J | अपीलार्थी / Appellant | प्रत्यर्थी / Respondent निधर्धारिती की ओर से / Assessee by : Sh. Annand Pare

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs KALPANA KHATORIA , JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs ASHOK KUMAR SINGHI, JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs ASHOK KUMAR SINGHI, JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SH. PRABHATI LAL ,JAIPUR vs ITO, WARD-4(5), JAIPUR, JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

DCIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs KAMLAPRABHA L/H OF LATE SHRI GOPAL LAL JI GOSWAMI, KOTA

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI GUSAI BABA GAUSHALA SAMITI GOTHRA TAGELAN SIKAR,SIKAR vs ITO WARD-1 SIKAR, SIAKR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

TULSI SHARMA ,JAIPUR vs INCOME TAX OFFICER WARD 1(1), JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

HIRALAL VIJAWAT , BHAWANIMANDI,BHAWANIMANDI vs ACIT / DCIT CENTRAL CIRCLE KOTA, KOTA

SHRI RAMCHAND LAXMANDAS BABANI,JAIPUR vs INCOME TAX OFFICER, JAIPUR

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं./ ITA No. 192/JPR/2025 निर्धारणवर्ष / AssessmentYear : 2011-12 Shri Ramchand Laxmandas Babani P.No.2, Shiv Shankar Colony Janta Colony, Jaipur – 302 004 (Raj) बनाम Vs. The ITO Ward -6(4) Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: ANYPB 6571 A अपीलार्थी / Appellant निर्धारिती की ओरसे/Assesseeby : Shri Mohit Balani, Advocate (Thru" V.C.) राजस्व की ओरसे /Revenue by: Shri Gautam Sin

SHIVA CORPORATION (INDIA) LIMITED,JAIPUR vs DY. CIT, CC-3, JAIPUR

JEWELS EMPORIUM A LEGACY,JAIPUR vs ACIT,CC-1, JAIPUR

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAJA RAM RAJENDRA BHANDARI &PARTY ,JAIPUR vs DY. CIT, CIRCLE-6, JAIPUR , JAIPUR

BIRBAL RAM RAJENDRA POONIA &PARTY,C/O G. MEHTA AND CO. vs DY. CIT, CIRCLE-3, JAIPUR, JAIPUR

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

GAYTRI DEVI SHARMA,CHOMU vs ITO WARD 7(3), JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 512/JP/2025 निर्धारण वर्ष / Assessment Year : 2017-18 Gaytri Devi Sharma बनाम Income Tax Officer, Ward No. 12 Bhando Ki Gali, Vs. Ward 7(3), Chomu, Jaipur Jaipur अपीलार्थी / Appellant प्रत्यर्थी / Respondent स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: GUWPS0707L निर्धारिती की ओर से / Assessee by : Sh. C. L. Yadav, CA राजस्व की ओर से / Revenue by : Sh. Gautam Singh Choudhary, JCIT सुनवाई की तारी