JITENDRA KUMAR FALOR,JAIPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3 , JAIPUR

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ITA 1353/JPR/2024Status: DisposedITAT Jaipur18 August 2025AY 2016-17Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)1 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

During the hearing, the assessee's Authorized Representative requested to withdraw the appeal. The Department's Representative had no objection to this request.

What were the facts?

The assessee filed an appeal against the order of the CIT(A) concerning a penalty of Rs. 4,90,000/- under Section 271AAB of the Act for the assessment year 2016-17.

What were the issues?

The assessee sought to withdraw its appeal against a penalty order.

Which sections of the Income-tax Act were involved?

Section 271AAB

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, JAIPUR BENCHES,”SMC JAIPUR

Before: DR. S. SEETHALAKSHMI, JM & SHRI GAGAN GOYAL, AM vk;dj vihy la-@ITA No. 1353/JP/2024

Hearing: 11/08/2025

ORDER PER: DR. S. SEETHALAKSHMI, J.M. The assessee has filed an appeal against the order of the CIT(A), Jaipur -4 dated 18-09-2024 for the assessment year 2016-17 in the matter of penalty amounting to Rs. 4,90,000/- u/s 271AAB of the Act. During the course of hearing, the ld. AR of the assessee has prayed 2.1 for withdrawal of the appeal for which ld. DR has no objection. Hence, we allow to withdraw the appeal.

SHRI JITENDRA KUMAR FALOR VS ACIT, CENTRAL CIRCLE-3, JAIPUR 3. In the result, the appeal of the assessee is dismissed as withdrawn as pronounced in the open Court on 18-08-2025.

Sd/- Sd/- ¼xxu Xkks;y ½ ¼ Mk0 ,l- lhrky{eh ½ (Gagan Goyal) (Dr. S. Seethalakshmi) ys[kk lnL;@Accountant Member U;kf;d lnL;@Judicial Member Tk;iqj@Jaipur fnukad@Dated:- 18/08/2025 *Mishra आदेश की प्रतिलिपि अग्रेf’ात@ब्वचल वf जीम वतकमत वितूंतकमक जवरू 1. The Appellant- Shri Jitendra Kumar Falor, Jaipur 2. izR;FkhZ@ The Respondent- The ACIT, Central Circle-3, Jaipur 3. vk;dj vk;qDr@ The ld CIT 4. विभागीय प्रतिनिधि] आयकर अपीलीय अधिकरण] जयपुर@क्त्ए प्ज्Aज्ए Jंपचनत 5. xkMZ QkbZy@ Guard File (ITA Nos. 1353/JP/2024) vkns'kkuqlkj@ By order,

सहायक पंजीकार@Aेेज. त्महपेजतंत

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