ITAT Jaipur Bench
7,611 judgments
DUNGAR SINGH MEENA,JAIPUR vs ITO WARD 7(2), JAIPUR
FAUJDAR CONSTRUCTION COMPANY,BHARATPUR vs THE INCOME TAX OFFICER, WARD-1, BHARATPUR, BHARATPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
DUNGAR SINGH MEENA,JAIPUR vs ITO WARD 7(2), JAIPUR
Dr. Mitha Lal Meena, Hon'ble Accountant Member, Dr. S. Seethalakshmi, Hon'ble (Judicial Member)
DUNGAR SINGH MEENA,JAIPUR vs ITO WARD 7(2), JAIPUR
DUNGAR SINGH MEENA,JAIPUR vs ITO WARD 7(2), JAIPUR
Dr. Mitha Lal Meena, Hon'ble Accountant Member, Dr. S. Seethalakshmi, Hon'ble (Judicial Member)
DUNGAR SINGH MEENA,JAIPUR vs ITO WARD 7(2), JAIPUR
Dr. Mitha Lal Meena, Hon'ble Accountant Member, Dr. S. Seethalakshmi, Hon'ble (Judicial Member)
MALL OF JAIPUR OWNERS WELFARE ASSOCIATION,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. PANKAJ KUMAR BAJAJ,SIKAR vs ITO, WARD-1, SIKAR, SIKAR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
JITENDRA KUMAR,JAIPUR vs ITO, WARD 1(3), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JITENDRA KUMAR,JAIPUR vs ITO, WARD 1(3), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ICG-IISU ALUMNAE ASSOCIATION-BANDHAN,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BPS SHIKSHAN SANSTHAN,CHOUDHARY CHARAN SINGH, SIKAR vs DCIT(EXEMPTION), CIRCLE, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
BPS SHIKSHAN SANSTHAN,CHOUDHARY CHARAN SINGH, SIKAR vs DCIT(EXEMPTION), CIRCLE, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RADHAKISHAN BENIWAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
RADHAKISHNA BENIWAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-3, AMBEDKAR CIRCLE vs MANOJ KUMAR GUPTA, SRIGANGANAGAR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SANSKRITI BUILD-DEV PRIVATE LIMITED,JAIPUR vs ITO WD 6(2), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
M/S STANFORD DEVELOPERS,NEEMRANA ALWAR vs INCOME TAX OFFICER , BEHROR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RATAN LAL YADAV,JAIPUR vs ITO WARD 1(3), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RUDRAKSH PROFESSIONAL EDUCATION TRUST,JAIPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)