ITAT Jaipur Bench
7,611 judgments
JAN SWABHIMAN MANCH,JAIPUR vs CIT(E), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JAN SWABHIMAN MANCH,JAIPUR vs CIT(E), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
WEST CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY LTD.,KOTA vs ITO, WARD-2(1), KOTA, KOTA
WEST CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY LTD.,KOTA vs ITO, WARD-2(1), KOTA, KOTA
WEST CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY LTD.,KOTA vs ITO, WARD-2(1), KOTA, KOTA
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ANUSHA FINVEST PVT LTD ,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MODERN INSULATORS LIMITED ,ABU ROAD vs ITO(TJ)O-O THE PR. CIT-2,JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
S. S. DIAM PRIVATE LIMITED ,JAIPUR vs INCOME TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PURAN MAL AGARWAL,JAIPUR vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
MEERA,JAAIPUR vs ITO WARD 7(1), JAAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ANIL KUMAR BATAR,SIKAR vs PCIT-JAIPUR-2, JAIPUR
PRADEEP SHARMA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
DUBBI GRAM SEWA SAHKARI SAMITI LTD,DAUSA vs ITO WD, DAUSA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
POSITIVE YUVA NETWORK ASSOCIATION,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PUSHPA UPADHYAY,JAIPUR vs INCOME TAX OFFICER, WARD-1(4), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
RAMDEV CHOUDHARY,AJMER vs ITO,WD-2(2), AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ASHISH BHARGAVA,JAIPUR vs DCIT, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
YOGVANSHAN SEVA SANSTHAN,SIKAR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
YOGVANSHAN SEVA SANSTHAN,SIKAR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
LALARAM BAGRA,JAIPUR vs ITO WARD 7(4), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)